High Courts05 Sept 1961Dismissed
Delhi Cloth and General Mills Company, Ltd. Vs State of Uttar Pradesh and Others
Allahabad High Court · (1961) 2 LLJ 724 : (1962) RD 1
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,986 of 5,024
High Courts05 Sept 1961Disposed Of
Suraj Bali Koeri Vs Bachcha Pandey and others
Allahabad High Court · (1961) 31 AWR 615
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 339(b)
High Courts04 Sept 1961Dismissed
Ram Lal Vs The Asstt. Collector Sadabad Distt. Mathura and others
Allahabad High Court · (1961) 31 AWR 683
Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 12Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21, 22, 23
High Courts04 Sept 1961Allowed
Niranjan Singh Vs Smt. Gurua Devi
Allahabad High Court · (1961) 31 AWR 648
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Sept 1961Dismissed
Zaibunnisa Vs Nazim Hasan and Others
Allahabad High Court · (1961) 31 AWR 780
Specific Relief Act, 1877 — Section 9
High Courts31 Aug 1961Dismissed
Ram Kishan Sunder Lal and Another Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1962) 13 STC 923
Coinage Act, 1906 — Section 13, 14, 6Constitution of India, 1950 — Article 226
High Courts31 Aug 1961Allowed
Abid Husain Khan Vs Bashir Mohammad and Others
Allahabad High Court · AIR 1962 All 312 : (1962) 32 AWR 124
Limitation Act, 1908 — Article 182
High Courts31 Aug 1961Dismissed
Mohammad Ishaq Vs Ram Das and others
Allahabad High Court · (1961) 31 AWR 632
Civil Procedure Code, 1908 (CPC) — Section 47Provincial Insolvency Act, 1920 — Section 52
High Courts30 Aug 1961Dismissed
Kedar Nath and Others Vs Chandra Kiran and Others
Allahabad High Court · AIR 1962 All 263
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
High Courts30 Aug 1961Dismissed
Ganga Singh Vs State
Allahabad High Court · AIR 1962 All 150 : (1962) 32 AWR 224
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 193, 218
High Courts30 Aug 1961Dismissed
Chet Narayan Singh Vs Jangali Singh and others
Allahabad High Court · (1961) 31 AWR 675
Agriculturists Relief Act — Section 12Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 202
High Courts28 Aug 1961
Mrs. V.G. Peterson Vs O.V. Forbes
Allahabad High Court · (1962) CriLJ 118
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88
High Courts28 Aug 1961
Sant Ram and Others Vs Labh Singh and Another
Allahabad High Court · AIR 1962 All 199 : (1961) 31 AWR 708
Constitution of India, 1950 — Article 13, 19(1), 19(5)
High Courts26 Aug 1961Allowed
The Chief Inspector of Stamps Vs Uggar Sen and Others
Allahabad High Court · AIR 1965 All 298
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 115, 2(2)Court Fees Act, 1870 — Article 1, 11, 6BUttar Pradesh Encumbered Estates Act, 1934 — Section 19, 19A
High Courts24 Aug 1961Dismissed
Bharat Paint Mart, Hanuman Chawak Dehra Dun Vs Bhagwati Devi and others
Allahabad High Court · (1961) 31 AWR 749
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts24 Aug 1961Dismissed
Tara Chand Kalloo Ram Vs Sales Tax Officer
Allahabad High Court · (1962) 13 STC 957
Constitution of India, 1950 — Article 226
High Courts24 Aug 1961Disposed Of
Ram Charan Agarwala and Others Vs Shridhar Misra and Others
Allahabad High Court · AIR 1962 All 610
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 9Societies Registration Act, 1860 — Section 1, 12, 2, 20
High Courts24 Aug 1961Dismissed
Kalp Nath Chaube Vs Devendra Bahadur Singh and others
Allahabad High Court · (1961) 31 AWR 597
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20, 232
High Courts23 Aug 1961Dismissed
Kripa Nath and Another Vs Ganga Prasad and Others
Allahabad High Court · AIR 1962 All 256
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Constitution of India, 1950 — Article 31Limitation Act, 1908 — Article 132, 10
High Courts22 Aug 1961
MESSRS. SOHAN PATHAK AND SONS Vs COMMISSIONER OR Income Tax, LUCKNOW, AND ANOTHER.
Allahabad High Court · (1962) 46 ITR 523
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 21, 48, 50, 66