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Allahabad High Court judgments

1,00,467 judgments · page 3,985 of 5,024

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High Courts19 Sept 1961Dismissed

Bhagwan Das Vs Gomti Bai and Another

Allahabad High Court · AIR 1962 All 619 : (1962) 32 AWR 91

Civil Procedure Code, 1908 (CPC) — Section 38, 39
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High Courts19 Sept 1961Allowed

Sultanul Zaman Vs Hamid Uddin and Others

Allahabad High Court · AIR 1963 All 361

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1908 — Article 164
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High Courts18 Sept 1961Allowed

Ganga Singh and Another Vs Santosh Kumar and Another

Allahabad High Court · AIR 1963 All 194

Civil Procedure Code, 1908 (CPC) — Section 100, 96Contract Act, 1872 — Section 56Specific Relief Act, 1963 — Section 15
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High Courts18 Sept 1961Dismissed

Suraj Bhan Hari Shanker Vs Sales Tax Officer and Another

Allahabad High Court · AIR 1963 All 16 : (1962) 13 STC 409

Constitution of India, 1950 — Article 286(3)Uttar Pradesh Sales Tax Act, 1948 — Section 4
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High Courts15 Sept 1961Allowed

Deep Chand Vs Faiz Ali and Another

Allahabad High Court · (1963) CriLJ 345

Evidence Act, 1872 — Section 13
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High Courts15 Sept 1961

Bhagwati Prasad and Another Vs Ram Roop Tewari and Others

Allahabad High Court · AIR 1962 All 622

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19Limitation Act, 1908 — Article 168
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High Courts14 Sept 1961Dismissed

Dewari Lal Vs Sunder Lal and Others

Allahabad High Court · AIR 1962 All 549

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
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High Courts14 Sept 1961Allowed

Town Area Committee Vs Budh Sen

Allahabad High Court · AIR 1962 All 438 : (1962) 32 AWR 33

Limitation Act, 1908 — Article 115 , 120
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High Courts14 Sept 1961Dismissed

Kanihya Lal Vs Gunwant Rai Aggarwal

Allahabad High Court · AIR 1962 All 514 : (1962) 32 AWR 214

Provincial Small Cause Courts Act, 1887 — Section 17, 35
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High Courts13 Sept 1961Dismissed

Sheo Bachan Pandit Vs Ram Dhari Gir and Another

Allahabad High Court · AIR 1962 All 623

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts13 Sept 1961Dismissed

Narain Ram Chandra Kelkar Vs Union of India

Allahabad High Court · (1961) 31 AWR 763

Railways Act, 1890 — Section 77
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High Courts12 Sept 1961Dismissed

Shyam Lal Vs Assistant Sales Tax Officer and Another

Allahabad High Court · (1962) 13 STC 1019

Constitution of India, 1950 — Article 226
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High Courts12 Sept 1961Dismissed

Raja Himanshu Dhar Singh Vs Additional Registrar, Co-operative Societies and Another

Allahabad High Court · AIR 1962 All 439

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, 100, 101Co-operative Societies Act, 1912 — Section 43(1), 43(2)
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High Courts12 Sept 1961Dismissed

Raghubir Saran and Others Vs Param Kirti Saran

Allahabad High Court · AIR 1962 All 444 : (1962) 32 AWR 264

Easements Act, 1882 — Section 56, 60, 62
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High Courts11 Sept 1961Dismissed

Rameshwar Pd. Vs Rajasthan Government

Allahabad High Court · AIR 1962 All 515

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
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High Courts08 Sept 1961Allowed

Babuni Vs Mahadeo and Another

Allahabad High Court · AIR 1962 All 624

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts08 Sept 1961Disposed Of

Kishan Lal Vs Har Prasad

Allahabad High Court · AIR 1963 All 319

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
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High Courts07 Sept 1961Dismissed

Ram Pyare Vs Board of Revenue, UP, Allahabad and others

Allahabad High Court · (1961) 31 AWR 728

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 182B
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High Courts06 Sept 1961Dismissed

P.C. DWADESH SHRENI and CO. LTD. Vs Income Tax OFFICER, A-WARD, ALIGARH.

Allahabad High Court · (1962) 46 ITR 586

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 30
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High Courts05 Sept 1961Allowed

Raja Jagdish Prasad Sahai Vs The Deputy Commr. (Assessing Authority), Sultanpur

Allahabad High Court · (1961) 31 AWR 671

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