High Courts27 Oct 1961Dismissed
Lal Behari Vs State
Allahabad High Court · AIR 1962 All 251 : (1962) 32 AWR 286
Criminal Procedure Code, 1898 (CrPC) — Section 476, 479AEvidence Act, 1872 — Section 114
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,983 of 5,024
High Courts27 Oct 1961Dismissed
Har Dayal and Others Vs Chotai and Others
Allahabad High Court · AIR 1963 All 32
Easements Act, 1882 — Section 4
High Courts27 Oct 1961Dismissed
Ram Kishore Vs Raj Narain Dubey and Others
Allahabad High Court · AIR 1963 All 23
Arbitration Act, 1940 — Section 8(1)
High Courts25 Oct 1961Allowed
Bhagwan Sri Krishenji Maharaj Virajman Mandir, Khanpur Vs Chuttan Lal
Allahabad High Court · AIR 1963 All 54
Transfer of Property Act, 1882 — Section 106
High Courts25 Oct 1961Allowed
Ram Nath and Others Vs Neta
Allahabad High Court · AIR 1962 All 604 : (1962) 32 AWR 646
Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 105, 107, 116
High Courts23 Oct 1961Dismissed
Harbanswala Tea Estate Vs Srivastava (J.N.) (Regional Conciliation Officer and Arbitrator) and Others
Allahabad High Court · (1962) 2 LLJ 702
Uttar Pradesh Industrial Disputes Act, 1947 — Section 5B
High Courts23 Oct 1961Allowed
Budhu and others Vs Board of Revenue, U.P. and others
Allahabad High Court · (1961) 31 AWR 682
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20, 232
High Courts23 Oct 1961Dismissed
Ram Gopal Vs Jhau Lal and Others
Allahabad High Court · AIR 1963 All 126
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 2
High Courts23 Oct 1961
State Vs Mohammad Naim
Allahabad High Court · (1962) 32 AWR 563 : (1962) CriLJ 125
Penal Code, 1860 (IPC) — Section 195
High Courts13 Oct 1961Dismissed
Chandu Lal and Another Vs Ram Autar and Another
Allahabad High Court · AIR 1962 All 357
Arbitration Act, 1940 — Section 16(1), 16(3), 28(2), 30, 33
High Courts13 Oct 1961
DELHI CLOTH AND GENERAL MILLS COMPANY LTD. Vs STATE OF UTTAR PRADESH AND OTHERS.
Allahabad High Court · (1962) 46 ITR 417 : (1962) RD 10
Constitution of India, 1950 — Article 226
High Courts12 Oct 1961
MESSRS. HAJI MOHD. KHALIL MOHD. FAROOQ Vs INCOME TAX OFFICER, AZAMGARH, AND ANOTHER.
Allahabad High Court · (1962) 46 ITR 458
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 31
High Courts12 Oct 1961
Jagan and Others Vs The State
Allahabad High Court · (1962) 32 AWR 277 : (1962) CriLJ 641
Penal Code, 1860 (IPC) — Section 149, 300, 301, 302, 303
High Courts10 Oct 1961Dismissed
Lakshmiratan Cotton Mills Co., Ltd. Vs Sales Tax Officer
Allahabad High Court · (1962) 13 STC 1031
Constitution of India, 1950 — Article 226
High Courts10 Oct 1961Dismissed
Hira Prasad Vs Beni Madho
Allahabad High Court · AIR 1963 All 109
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Oct 1961Dismissed
Lal Chand Vs Bharat Nidhi Ltd.
Allahabad High Court · AIR 1962 All 378 : (1962) 32 AWR 369
Civil Procedure Code, 1908 (CPC) — Section 115Displaced Persons (Debts Adjustment) Act, 1951 — Section 26, 28, 4, 40, 53
High Courts10 Oct 1961Allowed
J.P. Ojha Vs Firm R.R. Tandan and Another
Allahabad High Court · AIR 1962 All 485 : (1962) 32 AWR 471
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(3), 115
High Courts10 Oct 1961Dismissed
Krishna Raj Trading Corporation Vs Ram Saran Dass and Brothers
Allahabad High Court · AIR 1962 All 374 : (1962) 32 AWR 359
Civil Procedure Code, 1908 (CPC) — Section 38, 47
High Courts06 Oct 1961Dismissed
Jagdatt Singh and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1962 All 606
Constitution of India, 1950 — Article 226, 31, 31(2), 31AGovernment of India Act, 1935 — Section 299Uttar Pradesh Acquisition of Property (Flood Relief) Temporary Powers Act, 1948 — Section 9(1)
High Courts05 Oct 1961Allowed
Harish Chand Vs The Union of India (UOI) and Others
Allahabad High Court · AIR 1962 All 307 : (1962) 32 AWR 210
Civil Procedure Code, 1908 (CPC) — Section 80