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Allahabad High Court judgments

1,00,467 judgments · page 3,982 of 5,024

High Courts14 Nov 1961

Sarjudei Vs Rampati Kunwari

Allahabad High Court · AIR 1962 All 503 : (1962) 32 AWR 571

Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 14Uttar Pradesh Civil Laws (Reforms and Amendment) Act, 1954 — Section 3(1)
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High Courts01 Nov 1961Dismissed

Ramesh Metal Works and Another Vs State

Allahabad High Court · AIR 1962 All 227 : (1961) 31 AWR 765 : (1962) 4 FLR 10 : (1962) 1 LLJ 169

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 14(2)
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High Courts31 Oct 1961Partly Allowed

Ghasi Ram Vs Shiv Dayal

Allahabad High Court · AIR 1963 All 121

Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 28, 29
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High Courts31 Oct 1961

State of U.P. Vs Abdul Qayum

Allahabad High Court · (1963) CriLJ 817

Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 5Foreigners Act, 1946 — Section 14, 8
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