High Courts19 Dec 1961Allowed
Firm Nanak Chand and Others Vs Lala Pannalal Proprietor
Allahabad High Court · AIR 1963 All 68
Arbitration Act, 1940 — Section 30, 33
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,980 of 5,024
High Courts19 Dec 1961Allowed
Raghu Nath Dass and Others Vs Rajendra Kumar and Others
Allahabad High Court · AIR 1962 All 344 : (1962) 32 AWR 177 : (1962) RD 162
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 2(10), 28, 30
High Courts19 Dec 1961
Om Prakash and Another Vs Moti Lal and Others
Allahabad High Court · AIR 1962 All 310 : (1962) 32 AWR 152
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 61, Order 21 Rule 62Specific Relief Act, 1877 — Section 42
High Courts18 Dec 1961Disposed Of
Chandi Prasad Pathak Vs Sadanand Pathak and Others
Allahabad High Court · AIR 1962 All 577
Limitation Act, 1908 — Article 182Soldiers (Litigation) Act, 1925 — Section 11, 4
High Courts18 Dec 1961Dismissed
Rahmat Ullah Vs Ahsan Ali and Another
Allahabad High Court · AIR 1963 All 117
Civil Procedure Code, 1908 (CPC) — Section 100, 151
High Courts15 Dec 1961Allowed
Kays Construction Company Vs The Judge (Appeals) Sales Tax and Another
Allahabad High Court · (1962) 13 STC 302
Constitution of India, 1950 — Article 226
High Courts15 Dec 1961Dismissed
Ram Chandra Pandey Vs Maheshwari Singh and Others
Allahabad High Court · AIR 1962 All 480
Provincial Small Cause Courts Act, 1887 — Section 15
High Courts14 Dec 1961Dismissed
Brij Gopal Bhatia Vs The Union of India (UOI) and Others
Allahabad High Court · AIR 1963 All 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts13 Dec 1961Allowed
Ram Bilas Kedar Nath Vs The Income Tax Officer, Distt. III (i), Kanpur
Allahabad High Court · AIR 1963 All 444 : (1963) 47 ITR 586
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1922 — Section 22(1), 22(2), 22(2A), 22(3), 22(4)
High Courts13 Dec 1961
SANTAMAL PITAMBAR PRASAD Vs Income Tax OFFICER, MORADABAD, AND OTHERS.
Allahabad High Court · (1963) 47 ITR 562
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 35
High Courts12 Dec 1961Dismissed
MESSRS. RAZA TEXTILES LTD. Vs Income Tax OFFICER, RAMPUR.
Allahabad High Court · (1962) 46 ITR 466
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 18
High Courts08 Dec 1961Partly Allowed
Ram Krishna Kapoor Vs Behari Lal Ram Sahai and Another
Allahabad High Court · AIR 1963 All 44 : (1962) 32 AWR 774
Civil Procedure Code, 1908 (CPC) — Section 65Limitation Act, 1908 — Article 109, 120
High Courts08 Dec 1961
SHAKOORAN BIBI Vs Income Tax OFFICER, A-WARD, MEERUT, AND OTHERS.
Allahabad High Court · (1963) 47 ITR 527
Constitution of India, 1950 — Article 226, 46
High Courts01 Dec 1961Dismissed
Asa Ram and Others Vs Randhir Singh and Others
Allahabad High Court · AIR 1963 All 17 : (1963) CriLJ 28
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts01 Dec 1961Dismissed
Ram Kishan Vs Gaya Prasad and Another
Allahabad High Court · AIR 1963 All 238
Easements Act, 1882 — Section 8
High Courts30 Nov 1961Dismissed
Ram Kumar Ram Chandra and Co. Vs The Sales Tax Officer III
Allahabad High Court · (1962) 13 STC 305
Constitution of India, 1950 — Article 226
High Courts30 Nov 1961Partly Allowed
Ram Babu Vs Har Prasad
Allahabad High Court · AIR 1963 All 239
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 15
High Courts29 Nov 1961Dismissed
Chief Inspector of Stamps, U.P., Allahabad Vs N.A. Gazder and Others
Allahabad High Court · AIR 1963 All 89
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Nov 1961Allowed
Maikoo Vs State
Allahabad High Court · AIR 1961 All 612 : (1961) CriLJ 744
Criminal Procedure Code, 1898 (CrPC) — Section 207AEvidence Act, 1872 — Section 9
High Courts27 Nov 1961Dismissed
Sri Durga Gita Vidyalaya Association Vs State of U.P. and Others
Allahabad High Court · AIR 1962 All 187 : (1962) 32 AWR 243
Constitution of India, 1950 — Article 226