High Courts22 Feb 1962Dismissed
Tufall Ahmad Vs Union of India (UOI) and Another
Allahabad High Court · (1962) 1 LLJ 674
Constitution of India, 1950 — Article 311Government of India Act, 1935 — Section 232, 233, 234, 235, 236
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,978 of 5,024
High Courts20 Feb 1962Dismissed
Behari and Another Vs Kunjar Lal
Allahabad High Court · AIR 1963 All 439
Transfer of Property Act, 1882 — Section 108BUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7E, 7E(1), 7E(3), 7E(4), 7E(5)
High Courts16 Feb 1962Dismissed
Bholanath Srivastava Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1963 All 363
Constitution of India, 1950 — Article 226, 329, 73, 83
High Courts14 Feb 1962Allowed
Nagar Mahapalika Vs Afaq Husain Altaf Husain and Another
Allahabad High Court · AIR 1962 All 517 : (1962) 32 AWR 260
Prevention of Food Adulteration Act, 1954 — Section 11(1)Prevention of Food Adulteration Rules, 1955 — Rule 12
High Courts14 Feb 1962Allowed
Pandit Ram Hazari Vs Ram Narain and Others
Allahabad High Court · AIR 1963 All 422
Limitation Act, 1908 — Section 19
High Courts14 Feb 1962Dismissed
Shiv Kumar and Others Vs State
Allahabad High Court · AIR 1963 All 395 : (1962) 32 AWR 746 : (1963) CriLJ 118
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 195(2)Uttar Pradesh Municipalities Act, 1916 — Section 22
High Courts14 Feb 1962Disposed Of
Life Insurance Corporation of India Vs Hari Das Mundhra and Others
Allahabad High Court · (1966) 36 CompCas 371
Companies Act, 1956 — Section 397, 398, 398(1), 543
High Courts14 Feb 1962Allowed
Prayag Das and Another Vs State
Allahabad High Court · AIR 1963 All 131 : (1963) CriLJ 279
Penal Code, 1860 (IPC) — Section 193, 211, 30, 44, 477
High Courts14 Feb 1962Dismissed
Ram Sahai and Others Vs Maiku and Others
Allahabad High Court · AIR 1963 All 421
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21(5), 48
High Courts14 Feb 1962Dismissed
Mahmood Muzaffar Vs State
Allahabad High Court · AIR 1963 All 127 : (1963) CriLJ 275
Criminal Procedure Code, 1898 (CrPC) — Section 497, 498
High Courts14 Feb 1962Allowed
Juggi Lal Kamla Pat Vs Ram Janki Gupta and Another
Allahabad High Court · AIR 1962 All 407 : (1962) 32 AWR 331
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 19 Rule 1, Order 9 Rule 8, Order 9 Rule 9Evidence Act, 1872 — Section 114
High Courts13 Feb 1962Allowed
District Co-operative Bank Vs Its employees
Allahabad High Court · (1962) 1 LLJ 704
Constitution of India, 1950 — Article 226
High Courts08 Feb 1962Disposed Of
Baldeo Prasad Sita Ram Vs The Commissioner of Income Tax Cum-Excess Profits Tax
Allahabad High Court · AIR 1964 All 101
Excess Profits Tax Act, 1940 — Section 10A, 4
High Courts01 Feb 1962Dismissed
The State of Uttar Pradesh Vs Om Prakash Garg
Allahabad High Court · AIR 1963 All 390
Constitution of India, 1950 — Article 311
High Courts01 Feb 1962Allowed
Dina Nath Kapoor Vs State
Allahabad High Court · AIR 1963 All 133 : (1962) 32 AWR 821 : (1963) CriLJ 282
Penal Code, 1860 (IPC) — Section 28, 486
High Courts01 Feb 1962
Raja Ram Kumar Bhargava Vs Commissioner of Income Tax, U.P. and V.P. Lucknow
Allahabad High Court · AIR 1963 All 451 : (1963) 47 ITR 680
Constitution of India, 1950 — Article 14Income Tax (Amendment) Act, 1950 — Section 3Income Tax Act, 1922 — Section 10(2), 33, 9(1)
High Courts30 Jan 1962Partly Allowed
Misra (V.D.) Vs Collector of Central Excise
Allahabad High Court · (1962) 1 LLJ 671
Constitution of India, 1950 — Article 226, 311
High Courts30 Jan 1962Partly Allowed
Ram Singh Vs State and Another
Allahabad High Court · AIR 1963 All 355 : (1963) CriLJ 117
Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Adoptions and Maintenance Act, 1956 — Section 18, 4
High Courts30 Jan 1962Dismissed
Gulam Rasool Vs State of U.P. and Another
Allahabad High Court · AIR 1962 All 621
Constitution of India, 1950 — Article 226, 7Foreigners Act, 1946 — Section 2
High Courts29 Jan 1962
GUR PRASAD HARI DAS Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 47 ITR 634
Income Tax Act, 1961 — Section 66