High Courts29 Mar 1962Allowed
J.S. Varma Vs State of U.P.
Allahabad High Court · AIR 1962 All 471
Constitution of India, 1950 — Article 311, 311(1), 311(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,976 of 5,024
High Courts29 Mar 1962Dismissed
Chandra Sheikhar and Others Vs Gopi Nath
Allahabad High Court · AIR 1963 All 248
Contract Act, 1872 — Section 29
High Courts28 Mar 1962Dismissed
Shanker Flour Mills Vs State of Uttar Pradesh and Others
Allahabad High Court · (1962) 2 LLJ 16
Constitution of India, 1950 — Article 226
High Courts28 Mar 1962
MESSRS. MOTILAL PADAMPAT SUGAR MILLS CO. PRIVATE LTD. Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 208
Income Tax Act, 1961 — Section 30, 31, 33, 46, 66
High Courts28 Mar 1962
COMMISSIONER OF Income Tax, U.P. Vs MESSRS. JUGAL KISHORE BALDEO SAHAI.
Allahabad High Court · (1962) 46 ITR 293
Income Tax Act, 1961 — Section 10, 66
High Courts27 Mar 1962
RAGHUNATH PRASAD TANDON Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1964) 51 ITR 763
Income Tax Act, 1961 — Section 22, 23, 31, 34, 66
High Courts26 Mar 1962Allowed
MESSRS. SURAJ MAL MATHURA PRASAD DEORIA Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1962) 46 ITR 226
Income Tax Act, 1961 — Section 23, 28, 34, 66
High Courts26 Mar 1962
DALIP SINGH Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 284
Income Tax Act, 1961 — Section 22, 23, 34, 66
High Courts26 Mar 1962Allowed
Shamsher Bahadur Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1964 All 395
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 116, 95
High Courts23 Mar 1962Dismissed
Chanda Babu Vs Chaugani Ram
Allahabad High Court · AIR 1963 All 250
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts23 Mar 1962Dismissed
Bansidhar Joshi Vs Chandra Kumar and Another
Allahabad High Court · AIR 1964 All 348
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 9, 96Contract Act, 1872 — Section 70Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B
High Courts23 Mar 1962
J.K. Jute Mills Company Ltd. Vs State of Uttar Pradesh and Others
Allahabad High Court · (1962) 2 LLJ 580
Constitution of India, 1950 — Article 19
High Courts19 Mar 1962Partly Allowed
Saiyed Wilayat Husain Kazmi Vs State of Uttar Pradesh Lucknow and Another
Allahabad High Court · AIR 1963 All 570
Uttar Pradesh Municipalities Act, 1916 — Section 71
High Courts16 Mar 1962Allowed
Jaswant Sugar Mills Ltd. Vs Labour Court
Allahabad High Court · (1962) 2 LLJ 1
Constitution of India, 1950 — Article 226
High Courts16 Mar 1962Disposed Of
Thakur Har Bux Singh Vs Satish Chandra and Others
Allahabad High Court · AIR 1963 All 376 : (1962) 32 AWR 597
Stamp Act, 1899 — Section 35, 36, 61(1), 61(2)
High Courts16 Mar 1962Dismissed
Shree Gopal Paper Mills, Limited Vs Inspector of Factories
Allahabad High Court · (1962) 1 LLJ 697
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2
High Courts15 Mar 1962
LAL CHAND GOPAL DAS Vs COMMISSIONER OF Income Tax, U.P. AND V.P.
Allahabad High Court · (1963) 48 ITR 324
Income Tax Act, 1961 — Section 232, 28, 66
High Courts13 Mar 1962Dismissed
COMMISSIONER OF Income Tax, U.P. Vs RAM RATAN GUPTA.
Allahabad High Court · (1963) 48 ITR 531
Income Tax Act, 1961 — Section 66
High Courts12 Mar 1962Allowed
Gopi Nath Vs Satish Chandra
Allahabad High Court · AIR 1964 All 53
Evidence Act, 1872 — Section 101, 157Limitation Act, 1908 — Article 106, 6, 7Partnership Act, 1932 — Section 46
High Courts11 Mar 1962
DEOKINANDAN SHOOSHANKARLAL Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1963) 50 ITR 530
Income Tax Act, 1961 — Section 33, 66