High Courts16 Apr 1962Disposed Of
Jagannath Dalwala Vs Bhola Nath and Others
Allahabad High Court · AIR 1963 All 258
Provincial Small Cause Courts Act, 1887 — Section 23
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,975 of 5,024
High Courts16 Apr 1962
M/S JAMNADAS BRIJ MOHAN Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 233
Income Tax Act, 1961 — Section 42, 66
High Courts16 Apr 1962Allowed
Abida Khatoon and Another Vs State of U.P. and Others
Allahabad High Court · AIR 1963 All 260 : (1963) CriLJ 724
Citizenship Act, 1955 — Section 8, 9, 9(1), 9(2)Civil Procedure Code, 1908 (CPC) — Section 100, 101Constitution of India, 1950 — Article 5, 6, 7
High Courts16 Apr 1962Allowed
Dominion of India Vs Central Aerating Gas Company
Allahabad High Court · AIR 1964 All 243
Limitation Act, 1908 — Article 36, 49
High Courts13 Apr 1962Disposed Of
R. S. RADHA KISHAN KAPOOR Vs COMMISSIONER OF Income Tax, U. P. and V. P.
Allahabad High Court · (1963) 47 ITR 938
Income Tax Act, 1961 — Section 10, 30, 33
High Courts13 Apr 1962Allowed
Municipal Board, Kanpur Vs Janki Prasad and Another
Allahabad High Court · AIR 1963 All 433 : (1963) CriLJ 244
Prevention of Food Adulteration Act, 1954 — Section 2, 23Prevention of Food Adulteration Rules, 1955 — Rule 5
High Courts12 Apr 1962Disposed Of
NAINITAL BANK LTD. Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 540
Income Tax Act, 1961 — Section 10, 66
High Courts12 Apr 1962Allowed
Mohammad Sher Khan Vs Union of India through The Home Secy. New Delhi and another
Allahabad High Court · (1962) 04 AHC CK 0015
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 9, 9
High Courts12 Apr 1962Allowed
Samiullah Vs State of Uttar Pradesh
Allahabad High Court · AIR 1963 All 482
Citizenship Act, 1955 — Section 9(2)Citizenship Rules, 2009 — Rule 30Civil Procedure Code, 1908 (CPC) — Section 9
High Courts11 Apr 1962Dismissed
THE CITY BOARD, MUSSOORIE Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1962) 46 ITR 1214
Constitution of India, 1950 — Article 12, 19Electricity Act, 1910 — Section 4General Clauses Act, 1897 — Section 3
High Courts11 Apr 1962
JAGDISH PRAKASH KAUSHIK Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 212
Income Tax Act, 1961 — Section 23, 28, 34, 66
High Courts11 Apr 1962
J. K. COTTON SPINNING and WEAVING MILLS CO. LTD. Vs COMMISSIONER OF INCOME TAX U. P.
Allahabad High Court · (1963) 47 ITR 906
Income Tax Act, 1961 — Section 23, 31, 34, 66
High Courts09 Apr 1962Dismissed
Mazhar Husain and Others Vs Sahu Jagdeshwar Nath and Another
Allahabad High Court · AIR 1963 All 191
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 135
High Courts09 Apr 1962Allowed
Mohan Lal Vs Smt. Shanti Devi and Others
Allahabad High Court · AIR 1964 All 21 : (1962) 32 AWR 696
Caste Disabilities Removal Act, 1850 — Section 1Hindu Marriage Act, 1955 — Section 9(2)
High Courts04 Apr 1962Disposed Of
MESSRS. GRAIN CHAMBER LTD. Vs COMMISSIONER OF Income Tax, LUCKNOW.
Allahabad High Court · (1962) 46 ITR 217
Income Tax Act, 1961 — Section 10, 24, 66
High Courts03 Apr 1962Disposed Of
Onkar Prasad Gupta Vs State of Uttar Pradesh
Allahabad High Court · (1962) 2 LLJ 3
Constitution of India, 1950 — Article 226, 311Police Act, 1861 — Section 7
High Courts02 Apr 1962Allowed
Tufail Ahmad Vs Jamila Khatun
Allahabad High Court · AIR 1962 All 570 : (1962) 32 AWR 771
Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts30 Mar 1962Dismissed
Raja Sharda Narayan Singh and Company and Others Vs The Official Liquidator, U.P. Oil Industries Ltd., (In Liquidation)
Allahabad High Court · AIR 1963 All 12 : (1963) 33 CompCas 905
Companies (Amendment) Act, 1956 — Section 529Companies Act, 1913 — Section 229Provincial Insolvency Act, 1920 — Section 47, 47(4)
High Courts29 Mar 1962Dismissed
Behari Lal Vs Mangat Ram Kohli
Allahabad High Court · AIR 1964 All 36
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B
High Courts29 Mar 1962Dismissed
Union of India (UOI) and Others Vs Yaqub Ali Khan
Allahabad High Court · AIR 1963 All 205 : (1963) CriLJ 562
Citizenship Act, 1955 — Section 9Civil Procedure Code, 1908 (CPC) — Section 100, 101Constitution of India, 1950 — Article 7