High Courts10 Jul 1962Dismissed
State of U.P. and Another Vs C.S. Sharma
Allahabad High Court · AIR 1963 All 94 : (1963) 1 LLJ 478
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,973 of 5,024
High Courts10 Jul 1962Allowed
Sita Ram Vs Kunj Lal
Allahabad High Court · AIR 1963 All 206
Contract Act, 1872 — Section 23Defence of India Rules, 1962 — Rule 81(2)Sales of Goods Act, 1930 — Section 55
High Courts09 Jul 1962Allowed
Lachhmi Newas Vs Firm Ram Das Ramnivas
Allahabad High Court · AIR 1963 All 110 : (1962) 32 AWR 704
Contract Act, 1872 — Section 73Sales of Goods Act, 1930 — Section 20, 21, 22, 23
High Courts06 Jun 1962Dismissed
Parmeshwar Singh Vs The State
Allahabad High Court · (1963) CriLJ 342
Penal Code, 1860 (IPC) — Section 399, 402
High Courts23 May 1962Allowed
Chittra Srivastava Vs Board of High School and Intermediate Examination, U.P.
Allahabad High Court · AIR 1963 All 41
Constitution of India, 1950 — Article 226
High Courts23 May 1962Dismissed
Ulfat Rai Vs Premwati and Others
Allahabad High Court · AIR 1963 All 412
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 10, Order 9 Rule 9, 2(2), 96
High Courts22 May 1962Dismissed
SABALGARH INDUSTRIES LTD. Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 978
Income Tax Act, 1961 — Section 10, 66
High Courts22 May 1962
J.K. WOOLLEN MANUFACTURERS PRIVATE LTD. Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1963) 48 ITR 346
Income Tax Act, 1961 — Section 10(2)(x)
High Courts21 May 1962Allowed
P. C. DWADESH SHRENI AND CO. (P.) LTD. Vs Income Tax OFFICER, ALIGARH.
Allahabad High Court · (1963) 50 ITR 622
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 29, 30, 35, 45, 46
High Courts18 May 1962Allowed
Raja Deo Singh Vs Akhtar Ahsan
Allahabad High Court · AIR 1963 All 438 : (1962) 32 AWR 659
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 70
High Courts18 May 1962Dismissed
Balwant Singh Vs Bishan Sahai Om Prakash and Others
Allahabad High Court · AIR 1963 All 52 : (1962) 32 AWR 678
Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 13
High Courts17 May 1962
ABDUL HAI AZIMULLAH Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 49 ITR 586
Transfer of Property Act, 1882 — Section 58
High Courts16 May 1962Dismissed
MAU CALENDERING CO. Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 47 ITR 925
High Courts16 May 1962Dismissed
Janki Prasad and Another Vs Kuber Singh and Others
Allahabad High Court · AIR 1963 All 187
Civil Procedure Code, 1908 (CPC) — Section 11, 92Uttar Pradesh Encumbered Estates Act, 1934 — Section 11
High Courts16 May 1962Dismissed
Laxmi Dutt Roop Chand Vs Nankau and Others
Allahabad High Court · AIR 1964 All 27
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Patents and Designs Act, 1911 — Section 2(12), 26(1), 29, 29(1), 63
High Courts14 May 1962Dismissed
Lord Krishna Sugar Mills Ltd. Vs Industrial Tribunal (Textiles) and Others
Allahabad High Court · (1962) 2 LLJ 708
Industrial Disputes Act, 1947 — Section 26E
High Courts11 May 1962Partly Allowed
Chandra Kishore and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1963 All 301
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 42(1), 42(3), 68A, 68C, 68D(2)Uttar Pradesh Motor Vehicles Rules, 1940 — Rule 70A
High Courts11 May 1962
MESSRS. HAZARI RAM MOHAN RAM Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 766
Income Tax Act, 1961 — Section 10, 14, 16, 23, 3
High Courts10 May 1962Dismissed
GOVAN BROTHERS Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 48 ITR 930
Income Tax Act, 1961 — Section 10, 12A, 66
High Courts10 May 1962Allowed
Hazi Rahmetulla Vs Chaudhari Vidya Bhusan
Allahabad High Court · AIR 1963 All 602
Arbitration Act, 1940 — Section 14, 14(2), 17Civil Procedure Code, 1908 (CPC) — Section 115, 35Limitation Act, 1908 — Article 178, 181