High Courts05 Sept 1962Allowed
Shakuntala Devi Vs Beni Madhav
Allahabad High Court · AIR 1964 All 165
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 69, 72
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,971 of 5,024
High Courts04 Sept 1962Allowed
Bhagwati Prasad Bajoria and Others Vs British India Corporation Ltd. and Others
Allahabad High Court · AIR 1964 All 75
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 151Companies (Court) Rules, 1959 — Rule 6, 7, 9Companies Act, 1956 — Section 398
High Courts04 Sept 1962Dismissed
Ram Autar Verma Vs Agarwal Bank Ltd.
Allahabad High Court · AIR 1963 All 90
Banking Companies Act, 1949 — Section 45BCivil Procedure Code, 1908 (CPC) — Order 8 Rule 6Court Fees Act, 1870 — Article 1, 1(5)
High Courts03 Sept 1962Allowed
State of Uttar Pradesh Vs Debi Prasad
Allahabad High Court · AIR 1964 All 248
Limitation Act, 1908 — Article 169
High Courts03 Sept 1962Dismissed
Goel Brothers Vs Sales Tax Officer and Others
Allahabad High Court · (1963) 14 STC 193
High Courts30 Aug 1962Dismissed
NATHU RAM PREMCHAND Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 49 ITR 561
Income Tax Act, 1961 — Section 66(2)
High Courts28 Aug 1962Disposed Of
RAMJI LAL RAIS Vs Income Tax OFFICER, C-WARD, MEERUT.
Allahabad High Court · (1963) 49 ITR 167
Income Tax Act, 1961 — Section 33, 61, 66
High Courts28 Aug 1962Dismissed
Smt. Kaniz Fatima Bibi Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1963 All 148 : (1962) 32 AWR 732 : (1963) CriLJ 399
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5), 517, 561A
High Courts28 Aug 1962
Khalil-Ul-Rahman Khan Vs State Transport Appellate Tribunal and Others
Allahabad High Court · AIR 1963 All 383
Motor Vehicles Act, 1939 — Section 2(20), 48, 48(3), 50, 59
High Courts24 Aug 1962Disposed Of
J.A. Dixit Vs Official Liquidator
Allahabad High Court · AIR 1963 All 284
Companies Act, 1956 — Section 132, 133, 168, 171, 211Limitation Act, 1908 — Section 19
High Courts24 Aug 1962Disposed Of
SETH MADAN GOPAL BAGLA Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 49 ITR 546
Income Tax Act, 1961 — Section 66
High Courts21 Aug 1962Allowed
Ramdeo and Others Vs State
Allahabad High Court · (1963) CriLJ 198
Penal Code, 1860 (IPC) — Section 148, 149, 159, 302
High Courts21 Aug 1962Dismissed
Bareilly Bank Ltd. Vs Nawal Kishore
Allahabad High Court · AIR 1964 All 78
High Courts20 Aug 1962Dismissed
Maharaj Singh and Others Vs Hukum Singh
Allahabad High Court · AIR 1964 All 136
Civil Procedure Code, 1908 (CPC) — Section 100, 115, 151Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 332B
High Courts20 Aug 1962
FAKIR CHAND Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1963) 49 ITR 842
Income Tax Act, 1961 — Section 66
High Courts16 Aug 1962Disposed Of
GANGADHAR BABULAL Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1964) 51 ITR 841
Income Tax Act, 1961 — Section 66
High Courts16 Aug 1962Allowed
Rameshwar Prasad and Another Vs Superintendent of Police Moradabad and Another
Allahabad High Court · AIR 1963 All 408 : (1963) CriLJ 241
Constitution of India, 1950 — Article 19, 226, 227
High Courts13 Aug 1962Allowed
SHAMSHER BAHADUR MIRHOUTRA Vs Income Tax OFFICER, DISTT. II (V), KANPUR, AND OTHERS.
Allahabad High Court · (1963) 50 ITR 156
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 23, 30, 46
High Courts13 Aug 1962Allowed
Parsandi Vs State
Allahabad High Court · (1963) CriLJ 344
Penal Code, 1860 (IPC) — Section 412
High Courts13 Aug 1962Dismissed
Zafar Ahmad Khan Vs The State
Allahabad High Court · AIR 1963 All 105 : (1963) CriLJ 273
Penal Code, 1860 (IPC) — Section 294