High Courts24 Nov 1961
RAJ KUMAR Vs Income Tax OFFICER, DISTRICT III (IV), KANPUR, AND ANOTHER.
Allahabad High Court · (1963) 47 ITR 510
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 2, 28, 31, 33, 45
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,981 of 5,024
High Courts23 Nov 1961Dismissed
DEVENDRA PRAKASH Vs Income Tax OFFICER, BAREILLY.
Allahabad High Court · (1963) 47 ITR 501
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 16, 23, 34, 35
High Courts23 Nov 1961Allowed
Sarju Ram Baranawar and Others Vs Taji Bibi and Another
Allahabad High Court · AIR 1962 All 422 : (1962) 32 AWR 350
Transfer of Property Act, 1882 — Section 60
High Courts23 Nov 1961Allowed
Durga Das Bhattacharya and Others Vs Municipal Board
Allahabad High Court · AIR 1962 All 277
Uttar Pradesh Municipalities Act, 1916 — Section 110, 199, 265, 294, 298
High Courts22 Nov 1961Dismissed
Agarwal Iron Works Vs Labour Court and Others
Allahabad High Court · (1962) 2 LLJ 334
High Courts21 Nov 1961Allowed
Raja Sriniwas Prasad Singh Vs S.D.O. and Another
Allahabad High Court · AIR 1962 All 590 : (1962) 32 AWR 475
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, Order 9 Rule 13, 151Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 164
High Courts21 Nov 1961Dismissed
Badri Das Gauri Dutt Vs Union of India (UOI)
Allahabad High Court · AIR 1962 All 483 : (1962) 32 AWR 473
Railways Act, 1890 — Section 72
High Courts21 Nov 1961Dismissed
Ram Chandra Vs Muneshwar and Others
Allahabad High Court · AIR 1962 All 248 : (1962) 32 AWR 239 : (1961) 31 AWR 757 : (1962) RD 42
Civil Procedure Code, 1908 (CPC) — Section 100, 101Uttar Pradesh Zamindari Abolition and Land Reforms (Amendment) Act, 1956 — Section 23(1), 23(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 332B
High Courts20 Nov 1961Dismissed
Sis Ram Vs Asa Ram and Others
Allahabad High Court · AIR 1963 All 306 : (1962) 32 AWR 388
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts20 Nov 1961Partly Allowed
L. Nathu Lal Vs Dominion of India
Allahabad High Court · AIR 1963 All 137
Railways Act, 1890 — Section 72
High Courts18 Nov 1961Allowed
Buchunia and another Vs Sub-Divisional Magistrate and others
Allahabad High Court · (1961) 31 AWR 296
High Courts17 Nov 1961Partly Allowed
Sukhbasi Lal Vs Durjan Singh
Allahabad High Court · AIR 1963 All 119
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7Easements Act, 1882 — Section 60Limitation Act, 1908 — Article 142, 144
High Courts17 Nov 1961Allowed
SHEONATH PRASAD MOTILAL Vs Income Tax OFFICER, D-WARD, VARANASI.
Allahabad High Court · (1963) 47 ITR 493
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 33B
High Courts17 Nov 1961Allowed
Smt. Kaushailiya Vs State
Allahabad High Court · AIR 1963 All 71 : (1962) 32 AWR 633 : (1963) CriLJ 138
Constitution of India, 1950 — Article 13, 13(2), 14, 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 435, 5(2)Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 13, 20, 3, 4, 6
High Courts15 Nov 1961
S. GYANI RAM AND CO. Vs Income Tax OFFICER, A. WARD, FIROZABAD.
Allahabad High Court · (1963) 47 ITR 472
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 23, 3, 34
High Courts14 Nov 1961Dismissed
Ram Bilas Radhey Sham Vs Sales Tax Officer, III, Kanpur
Allahabad High Court · AIR 1963 All 446
Constitution of India, 1950 — Article 226Uttar Pradesh Sales Tax Act, 1948 — Section 21
High Courts14 Nov 1961Dismissed
Hulas Rai Baijnath Vs K.B. Bass and Co. Ltd.
Allahabad High Court · AIR 1963 All 368
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts14 Nov 1961Dismissed
Indra Kumar Vs State of U.P. and Another
Allahabad High Court · AIR 1963 All 70
Contract Act, 1872 — Section 148
High Courts14 Nov 1961Dismissed
Ghulam Haqqani Khan Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1962 All 413
Constitution of India, 1950 — Article 311
High Courts14 Nov 1961
Abdul Qavi Khan Vs God Almighty through Asaf Ali Khan and Others
Allahabad High Court · AIR 1962 All 364
Mussalman Wakf Validating Act, 1913 — Section 3, 4