High Courts05 Oct 1961Allowed
Mst. Lakshmi Devi Vs Roongta and Co. and Others
Allahabad High Court · AIR 1962 All 381 : (1962) 32 AWR 282
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,984 of 5,024
High Courts05 Oct 1961Allowed
Raghunath Sahai Vs Sarup Singh
Allahabad High Court · AIR 1962 All 620 : (1961) 3 FLR 445 : (1962) 1 LLJ 19
Workmens Compensation Act, 1923 — Section 2
High Courts05 Oct 1961Dismissed
Jyoti Prasad Kishan Lal Vs The Punjab National Bank Ltd. and Others
Allahabad High Court · AIR 1963 All 374
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2), Order 9 Rule 9(2)
High Courts03 Oct 1961Dismissed
Lalji Koeri Vs Gajadhar Koeri
Allahabad High Court · AIR 1962 All 431 : (1962) 32 AWR 144
Limitation Act, 1908 — Article 144 , 181
High Courts03 Oct 1961Dismissed
Asha Ram Vs G.C. Saxena
Allahabad High Court · AIR 1962 All 507 : (1962) 32 AWR 233 : (1962) 1 LLJ 700
Constitution of India, 1950 — Article 13, 14, 348Police Act, 1861 — Section 12, 29, 46Uttar Pradesh Government Servants (Conduct) Rules, 1956 — Rule 25
High Courts03 Oct 1961
MOHD. ATIQ Vs Income Tax OFFICER, DISTRICT II (V), KANPUR.
Allahabad High Court · (1962) 46 ITR 452
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 22, 23, 27, 28
High Courts29 Sept 1961Allowed
State of U.P. Vs Jafar Ali
Allahabad High Court · AIR 1963 All 18 : (1963) CriLJ 28(1)
Criminal Procedure Code, 1898 (CrPC) — Section 364Foreigners Act, 1946 — Section 14, 2, 3(2)Foreigners Laws (Amendment) Act, 1957 — Section 2
High Courts29 Sept 1961Dismissed
Mainpur Electric Supply and General Mills Co. Ltd. Vs State of Uttar Pradesh
Allahabad High Court · AIR 1962 All 433
Electricity Act, 1910 — Section 10, 7, 7(4)
High Courts28 Sept 1961
SYED ZAHOOR HAIDER Vs COLLECTOR OF MUZAFFARNAGAR AND ANOTHER.
Allahabad High Court · (1962) 32 AWR 250 : (1962) 46 ITR 620
Constitution of India, 1950 — Article 226
High Courts27 Sept 1961Allowed
Gupta and Company Vs Sales Tax Officer
Allahabad High Court · (1962) 13 STC 591
Constitution of India, 1950 — Article 226
High Courts27 Sept 1961
RAM LAKHAN Vs Income Tax OFFICER, KANPUR, AND ANOTHER.
Allahabad High Court · (1963) 47 ITR 311
Civil Procedure Code, 1908 (CPC) — Section 52Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 46
High Courts27 Sept 1961
SRI RAM LAKHAN Vs Income Tax OFFICER, KANPUR.
Allahabad High Court · (1962) 46 ITR 613
Civil Procedure Code, 1908 (CPC) — Section 52Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 46
High Courts26 Sept 1961Allowed
State of U.P. Vs Ram Charan
Allahabad High Court · AIR 1962 All 359 : (1962) 32 AWR 46
Constitution of India, 1950 — Article 19(1), 301, 302, 303Essential Commodities Act, 1955 — Section 1, 3Penal Code, 1860 (IPC) — Section 511
High Courts26 Sept 1961Dismissed
British India Corporation Ltd. Vs State of Uttar Pradesh and Others
Allahabad High Court · (1962) 13 STC 459
Constitution of India, 1950 — Article 226
High Courts26 Sept 1961
SHRI CHHOTEY LAL, KANPUR Vs Income Tax OFFICER, C-WARD, ALLAHABAD, AND ANOTHER.
Allahabad High Court · (1962) 46 ITR 762
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 28, 44, 46
High Courts25 Sept 1961Disposed Of
KAILASH NATH BHARGAVA Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1962) 46 ITR 928
Income Tax Act, 1961 — Section 14, 2, 22, 23, 25
High Courts25 Sept 1961
Smt. Lakshmi and Others Vs State
Allahabad High Court · AIR 1962 All 165 : (1961) 31 AWR 664
Criminal Procedure Code, 1898 (CrPC) — Section 10, 12, 13, 13(1), 145
High Courts22 Sept 1961Dismissed
Official Liquidator Vs Mathura Prasad and Others
Allahabad High Court · AIR 1963 All 55
Companies (Amendment) Act, 1956 — Section 543Companies Act, 1913 — Section 235
High Courts21 Sept 1961Allowed
Piara Singh Vs The State
Allahabad High Court · AIR 1963 All 19 : (1963) CriLJ 30
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts21 Sept 1961Dismissed
Sri A.C. Agrawal Vs Union of India (UOI) and Another
Allahabad High Court · AIR 1962 All 436 : (1962) 32 AWR 60
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 33 Rule 5