COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 3,993 of 5,024

High Courts22 Feb 1961Dismissed

L.H. Sugar Factories and Oil Mills (Private) Ltd. Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 1962 All 70 : (1961) 2 FLR 421 : (1963) 1 LLJ 340 : (1961) 1 LLJ 686

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 15, 17Uttar Pradesh General Clauses Act, 1904 — Section 21

High Courts22 Feb 1961Dismissed

Jai Ram Singh Vs Bhuley and Others

Allahabad High Court · AIR 1963 All 27 : (1963) CriLJ 33

Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A

High Courts20 Feb 1961

LAXMI CO. Vs COMMISSIONER OF Income Tax, U.P. and V.P.

Allahabad High Court · (1961) 43 ITR 415

Income Tax Act, 1961 — Section 66

High Courts15 Feb 1961Dismissed

Har Sharan Varma Vs Chandra Bhan Gupta and Others

Allahabad High Court · AIR 1962 All 301

Constitution of India, 1950 — Article 164, 171, 171(5), 226

High Courts14 Feb 1961Allowed

Babu Vs Board of Revenue U.P. and others

Allahabad High Court · (1961) 31 AWR 412

Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27(6)

High Courts10 Feb 1961Allowed

K.D. Vyas Vs Shyam Lal

Allahabad High Court · (1961) 31 AWR 567

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B

High Courts09 Feb 1961Allowed

Nar Singh Datt Vs Ram Pratap and Others

Allahabad High Court · AIR 1961 All 436 : (1962) 32 AWR 94

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), 11, 47Limitation Act, 1908 — Article 181

High Courts09 Feb 1961Dismissed

Surendra Bahadur Singh Vs Iqbal Bahadur and Others

Allahabad High Court · AIR 1961 All 555

Specific Relief Act, 1877 — Section 42

High Courts08 Feb 1961Allowed

Sukhdeo Sharma Vs State

Allahabad High Court · AIR 1961 All 637 : (1962) 32 AWR 13

Penal Code, 1860 (IPC) — Section 448

High Courts06 Feb 1961Dismissed

Gaja Vs Mohd. Farukh and Others

Allahabad High Court · AIR 1961 All 561

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 141

High Courts06 Feb 1961Disposed Of

Municipal Board, Kheri Vs Ram Bharosey and Others

Allahabad High Court · AIR 1961 All 430 : (1962) 32 AWR 64

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts03 Feb 1961Disposed Of

Ram Swarup Vs The State

Allahabad High Court · AIR 1962 All 58 : (1961) 31 AWR 434

Criminal Procedure (Amendment) Act, 1955 — Section 116

High Courts03 Feb 1961Dismissed

Amrita Devi and Others Vs Sripat Rai and Others

Allahabad High Court · AIR 1962 All 111

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 26 Rule 8, Order 6 Rule 2Uttar Pradesh Civil Laws (Reforms and Amendment) Act, 1954 — Section 90, 90A, 90A(1)

High Courts01 Feb 1961Allowed

Mangal Singh Vs Nawab Singh and Others

Allahabad High Court · AIR 1962 All 219

Arbitration Act, 1940 — Section 30, 33

High Courts31 Jan 1961Allowed

Baboo Khan Vs State

Allahabad High Court · AIR 1961 All 639 : (1962) 32 AWR 1 : (1961) CriLJ 759

Penal Code, 1860 (IPC) — Section 415, 419

High Courts30 Jan 1961Allowed

Bala Prasad Vs Jagannath Prasad Sharma Vakil and Others

Allahabad High Court · AIR 1962 All 75 : (1961) 31 AWR 544

Court Fees Act, 1870 — Article 18, 18(1), 19

High Courts20 Jan 1961Allowed

Ram Krishna Vs Bhagwan Baksh Singh

Allahabad High Court · (1961) 01 AHC CK 0011

Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3

High Courts20 Jan 1961Allowed

Madho Prasad Vs The Union of India (UOI)

Allahabad High Court · AIR 1961 All 433

Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77

High Courts20 Jan 1961

Bhagwati Saran and Another Vs The State of U.P.

Allahabad High Court · (1961) CriLJ 24

Constitution of India, 1950 — Article 14, 19Penal Code, 1860 (IPC) — Section 11, 21

High Courts17 Jan 1961Allowed

L.C. Agarwal Vs Municipal Board, Hapur and Others

Allahabad High Court · AIR 1961 All 580 : (1961) 31 AWR 292

Uttar Pradesh General Clauses Act, 1904 — Section 16Uttar Pradesh Municipalities Act, 1916 — Section 40(5), 48(3), 57(1), 58(2), 69(2)