High Courts17 Jan 1961Dismissed
Hukam Chand and Another Vs State Transport Authority Tribunal and Others
Allahabad High Court · AIR 1961 All 571 : (1961) 31 AWR 280
Motor Vehicles Act, 1939 — Section 44, 44(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,994 of 5,024
High Courts12 Jan 1961Allowed
Lalta Prasad Vs The Board of Revenue Allahabad
Allahabad High Court · (1961) 31 AWR 278
Legal Practitioners Act, 1879 — Section 23
High Courts10 Jan 1961Allowed
Budh Sagar Ram Udit Vs State
Allahabad High Court · AIR 1961 All 368 : (1961) 31 AWR 317 : (1961) CriLJ 51
Prevention of Corruption Act, 1947 — Section 6
High Courts10 Jan 1961Allowed
Shambhoo Ji Srivastava Vs State of U. P. and another
Allahabad High Court · (1961) 01 AHC CK 0003
Constitution of India, 1950 — Article 311
High Courts04 Jan 1961Dismissed
Emron and Sons Vs Begg Southerland and Company Ltd. and others
Allahabad High Court · (1961) 31 AWR 288
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 91
High Courts20 Dec 1960Dismissed
SANTOSH KUMAR Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1962) 46 ITR 1236
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Dec 1960Dismissed
The Uttar Pradesh Government Vs Ram Swarup
Allahabad High Court · AIR 1961 All 509 : (1961) 31 AWR 295
Constitution of India, 1950 — Article 133(1)Kanpur Urban Area Development Act, 1945 — Section 119
High Courts19 Dec 1960
Ram Asrey Vs Rameshwar Prasad and Others
Allahabad High Court · AIR 1961 All 529
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7
High Courts19 Dec 1960
NAINITAL BANK LTD. Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1961) 43 ITR 90
Income Tax Act, 1961 — Section 10(1)
High Courts16 Dec 1960Disposed Of
Wrendra Shah Judeo Vs Commissioner Agricultural Income Tax
Allahabad High Court · (1961) 31 AWR 598
High Courts16 Dec 1960Dismissed
Lord Krishna Sugar Mills, Ltd. Vs Labour Court and Others
Allahabad High Court · (1962) 1 LLJ 678
Industrial Employment (Standing Orders) Act, 1946 — Section 13A
High Courts15 Dec 1960Allowed
Ganga Singh Vs State of Uttar Pradesh
Allahabad High Court · (1961) 1 LLJ 668
Constitution of India, 1950 — Article 226, 311
High Courts13 Dec 1960Dismissed
The State of Uttar Pradesh and Another Vs Audh Narain Singh and Another
Allahabad High Court · AIR 1961 All 515 : (1961) 31 AWR 269 : (1961) 2 FLR 509
Constitution of India, 1950 — Article 311
High Courts09 Dec 1960Allowed
Jaswant Sugar Mills Ltd. Vs Authority under the Payment of Wages Act and Others
Allahabad High Court · AIR 1962 All 77
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 15, 17, 2
High Courts08 Dec 1960Allowed
Maharaj Singh Vs Malkhan and Others
Allahabad High Court · AIR 1961 All 554 : (1961) 31 AWR 242 : (1961) CriLJ 602
Criminal Procedure Code, 1898 (CrPC) — Section 209(1), 213(2)
High Courts07 Dec 1960Allowed
Ahmed Ullah Khan Vs The District Magistrate and Others
Allahabad High Court · (1962) CriLJ 256
Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 226, 5Foreigners Act, 1946 — Section 10, 14, 9
High Courts07 Dec 1960Dismissed
State Vs Malik Ram
Allahabad High Court · AIR 1962 All 156 : (1961) 31 AWR 241
High Courts07 Dec 1960Allowed
Jwala Prasad Vs Jwala Bank Ltd. (in liquidation)
Allahabad High Court · AIR 1961 All 381 : (1961) 31 AWR 179
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 117
High Courts07 Dec 1960Allowed
Mahangi Vs Phailoo and another
Allahabad High Court · (1961) 31 AWR 393
Partition Act, 1893 — Section 4Partition Act, 1893 — Section 4Partition Act, 1893 — Section 4
High Courts02 Dec 1960Dismissed
Brij Pal Singh Vs Sukhbiri Devi
Allahabad High Court · (1961) 31 AWR 190 : (1962) CriLJ 681
Criminal Procedure Code, 1898 (CrPC) — Section 488(1)