High Courts09 Jul 1976Dismissed
M/S. SAEED AHMAD SAREEF AHMAD, KANPUR Vs THE COMMISSIONER OF Income Tax, KANPUR.
Allahabad High Court · (1976) 5 CTR 279
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,726 of 5,024
High Courts09 Jul 1976Disposed Of
Parmal Singh Vs Deputy Director of Consolidation, Meerut and others
Allahabad High Court · (1976) 07 AHC CK 0035
Civil Procedure Code, 1908 (CPC) — Section 11Succession Act, 1925 — Section 317Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts09 Jul 1976Dismissed
Math Sauna and Others Vs Kedar Nath Chaube
Allahabad High Court · AIR 1977 All 115 : (1976) AWC 669
Civil Procedure Code, 1908 (CPC) — Section 144, 144(2)
High Courts09 Jul 1976
Commissioner of Sales Tax Vs Mathura Das Ram Saran Das
Allahabad High Court · (1977) 40 STC 71
High Courts09 Jul 1976Partly Allowed
U.P. Sunni Central Board of Waqif and Another Vs Smt. Hasan Jehan Begum and Another
Allahabad High Court · AIR 1977 All 18
Constitution of India, 1950 — Article 226Uttar Pradesh Muslim Waqfs Act, 1960 — Section 19, 3(11), 55
High Courts09 Jul 1976
COMMISSIONER OF SALES TAX Vs M/S. MATHURA DAS RAM SARAN DAS.
Allahabad High Court · (1976) 5 CTR 278(1)
High Courts09 Jul 1976
COMMISSIONER OF SALES TAX, U.P. Vs M/S. SHAHID HUSAIN RAKESH KUMAR.
Allahabad High Court · (1976) 5 CTR 276
Uttar Pradesh Sales Tax Act, 1948 — Section 15A(1)(b)
High Courts09 Jul 1976
Commissioner of Sales Tax Vs Shahid Husain Rakesh Kumar
Allahabad High Court · (1977) 39 STC 520
Uttar Pradesh Sales Tax Act, 1948 — Section 15A(1)(b)
High Courts08 Jul 1976Dismissed
Municipal Board Vs Raja Ram
Allahabad High Court · (1976) AWC 677
Criminal Procedure Code, 1973 (CrPC) — Section 2, 247, 256, 417(3)Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 20(1), 7
High Courts08 Jul 1976Disposed Of
Muncipal Board, Mainpuri Vs Raja Ram
Allahabad High Court · (1977) CriLJ 112
Criminal Procedure Code, 1973 (CrPC) — Section 2, 247, 256, 417Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts08 Jul 1976Allowed
Raghubir Saran Bhatnagar Vs district Judge, Bijnor and another
Allahabad High Court · (1976) 07 AHC CK 0037
Constitution of India, 1950 — Article 226Uttar Pradesh Fundamental Rules, 1973 — Rule 56
High Courts08 Jul 1976Disposed Of
Kali Charan and Another Vs The Deputy Director of Consolidation, Allahabad and Others
Allahabad High Court · AIR 1977 All 56
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 229C
High Courts08 Jul 1976
Kali Charan and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1976) AWC 536
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 133, 197, 210, 229B, 229C
High Courts07 Jul 1976Dismissed
Awadesh Narain Pandey Vs Central Bank of India and Others
Allahabad High Court · (1976) AWC 780
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 11, 19, 3, 4Constitution of India, 1950 — Article 12, 16
High Courts07 Jul 1976Allowed
Commissioner of Income Tax Vs Mir Subha Hari Bhakta
Allahabad High Court · (1988) 112 ITR 544
Income Tax Act, 1922 — Section 28(1), 34, 34(3)
High Courts07 Jul 1976Dismissed
Commissioner of Income Tax Vs Banwari Lal Madan Mohan
Allahabad High Court · (1977) 110 ITR 868
High Courts06 Jul 1976Dismissed
Commissioner of Wealth-tax Vs Sheo Kumar Gupta
Allahabad High Court · (1978) 111 ITR 92
Finance Act, 1965 — Section 68Wealth Tax Act, 1957 — Section 2
High Courts06 Jul 1976Dismissed
Hari Oil Mills Vs Commissioner of Sales Tax
Allahabad High Court · (1977) 39 STC 225
High Courts06 Jul 1976Allowed
Saliu Gopi Nath Vs State of Uttar Pradesh
Allahabad High Court · (1976) 07 AHC CK 0038
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 44(b), 46, 46(2), 61((2)
High Courts06 Jul 1976
M/S. HARI OIL MILLS Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1976) 5 CTR 272