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Allahabad High Court judgments

1,00,469 judgments · page 3,725 of 5,024

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High Courts23 Jul 1976

THE COMMISSIONER OF SALES TAX, U.P. Vs M/S. AGRAWAL TIN SUPPLY CO., ALAMGIRIGANJ, BAREILLY.

Allahabad High Court · (1976) 5 CTR 316

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High Courts22 Jul 1976Dismissed

M/S. HARICHAND RATTANCHAND and CO. Vs THE COMMISSIONER OF SALES TAX, U.P.

Allahabad High Court · (1976) 5 CTR 282

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
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High Courts22 Jul 1976

Harichand Rattan Chand and Co. Vs Commissioner of Sales Tax

Allahabad High Court · (1978) 42 STC 361

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
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High Courts22 Jul 1976Disposed Of

U.P. State Road Transport Corporation Vs The State Transport Appellate (Tribunal), U.P. Lucknow and Others

Allahabad High Court · AIR 1977 All 1

Constitution of India, 1950 — Article 141Motor Vehicles Act, 1939 — Section 68C, 68F(2)Uttar Pradesh Road Transport Services (Development) Rules, 1958 — Rule 3
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High Courts22 Jul 1976Allowed

Jai Prakash Mittal and Another Vs State and Another

Allahabad High Court · (1976) AWC 479

Criminal Procedure Code, 1973 (CrPC) — Section 482Untouchability (Offences) Act, 1955 — Section 3, 4
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High Courts22 Jul 1976

U.P. State Road Transport Corporation Meerut Region Vs The State Transport Appellate (Tribunal) and Others

Allahabad High Court · (1976) AWC 554

Motor Vehicles Act, 1988 — Section 68A, 68C, 68D(3), 68F, 68F(2)Uttar Pradesh Road Transport Services (Development) Rules, 1958 — Rule 3
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High Courts21 Jul 1976Disposed Of

Gaya Singh Vs Deputy Director of Consolidation, Etah and Others

Allahabad High Court · AIR 1977 All 54

Uttar Pradesh Tenancy Act, 1939 — Section 33
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High Courts20 Jul 1976Dismissed

COMMISSIONER OF SALES TAX Vs M/S. HAR DAHAI MAL GULZARI LAL.

Allahabad High Court · (1976) 5 CTR 317

Uttar Pradesh Sales Tax Act, 1948 — Section 9
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High Courts20 Jul 1976Disposed Of

Commissioner of Sales Tax Vs Har Dahai Mal Gulzari Lal

Allahabad High Court · (1976) 39 STC 197

Uttar Pradesh Sales Tax Act, 1948 — Section 9
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High Courts20 Jul 1976Allowed

Allah Din and Others Vs Rukmani Devi and Others

Allahabad High Court · (1976) AWC 720

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High Courts20 Jul 1976Dismissed

Ram Narain Sharma Vs V Additional District and Sessions Judge and Others

Allahabad High Court · (1976) AWC 626

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 11Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7CUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
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High Courts19 Jul 1976Allowed

Rasul Bux Vs State of U.P. and Others

Allahabad High Court · (1977) AWC 711

Uttar Pradesh Land Revenue Act, 1901 — Section 148Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279(2), 281
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High Courts19 Jul 1976Allowed

Kharak Singh Vs Chetan Prakash

Allahabad High Court · (1976) AWC 580

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39
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High Courts16 Jul 1976Allowed

Jagdamba and Others Vs Gram Samaj and Another

Allahabad High Court · (1977) AWC 143

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1Forest Act, 1927 — Section 11, 11(1)Land Acquisition Act, 1894 — Section 18
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High Courts16 Jul 1976Dismissed

THE COMMISSIONER OF Income Tax, KANPUR Vs M/S. GLOBE ENGINEERS, MODI NAGAR, MEERUT.

Allahabad High Court · (1976) 5 CTR 269(1)

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High Courts15 Jul 1976Dismissed

Ram Pal Singh Vs Bhagelu and Others

Allahabad High Court · (1977) CriLJ 462

Criminal Procedure Code, 1973 (CrPC) — Section 145, 148
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High Courts12 Jul 1976Dismissed

Nathu and others Vs State

Allahabad High Court · (1976) 07 AHC CK 0041

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High Courts12 Jul 1976Allowed

Jayanti Prasad and Others Vs Trilok Chand Jain and Others

Allahabad High Court · (1976) AWC 637

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)
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High Courts10 Jul 1976Dismissed

Jaswant Singh Vs State of Uttar Pradesh and Others

Allahabad High Court · (1976) AWC 785

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(2), 21
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High Courts09 Jul 1976Dismissed

Bhairo Nath Uchtar Madhyamik Vidyalaya and Another Vs Markandey Singh and Another

Allahabad High Court · (1976) AWC 679

Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3), 16G(7)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 44
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