High Courts30 Jul 1976Allowed
Sompal Vs State
Allahabad High Court · (1976) AWC 706
Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,724 of 5,024
High Courts29 Jul 1976Allowed
Syed Ahmad and Others Vs Rais Ahmed and Others
Allahabad High Court · (1976) AWC 588 : (1977) CriLJ 450
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 465, 482
High Courts29 Jul 1976Dismissed
Gopal Vs Deputy Director of Consolidation, Varanasi and others
Allahabad High Court · (1976) 07 AHC CK 0036
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9
High Courts29 Jul 1976Dismissed
Puran Kaur and Others Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 91
Constitution of India, 1950 — Article 226, 31AUttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11, 12, 12(1), 12A, 13Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 153
High Courts29 Jul 1976
Raja Ram Vs State
Allahabad High Court · (1977) ACR 23
Arms Act, 1959 — Section 30Penal Code, 1860 (IPC) — Section 100, 302, 304, 307, 324
High Courts28 Jul 1976Disposed Of
Commissioner, Sales Tax Vs Tika Ram Arhti
Allahabad High Court · (1977) 39 STC 147
High Courts28 Jul 1976
THE COMMISSIONER OF SALES TAX, UTTAR PRADESH Vs M/S. TILAK RAM ARHTI, PARIKSHIT GARH, MEERUT.
Allahabad High Court · (1976) 5 CTR 321
High Courts27 Jul 1976Dismissed
State of U. P. and Another Vs Kaluwa and Another
Allahabad High Court · (1977) 40 STC 79
Uttar Pradesh Sales Tax Act, 1948 — Section 17
High Courts27 Jul 1976
Commissioner of Sales Tax Vs Mewalal Kewal Kishore
Allahabad High Court · (1976) 38 STC 551
Central Sales Tax Act, 1956 — Section 3
High Courts27 Jul 1976
Smt. Durga Devi Vs The District and Sessions Judge and Others
Allahabad High Court · (1976) AWC 661
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 16, 16(2), 16(5)
High Courts27 Jul 1976
STATE OF U.P. AND ANOTHER Vs KALUWA AND ANOTHER.
Allahabad High Court · (1976) 5 CTR 291
Uttar Pradesh Sales Tax Act, 1948 — Section 17
High Courts26 Jul 1976Dismissed
Smt. Bhagwati Devi Vs Radhey Shyam and Others
Allahabad High Court · (1976) AWC 721
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 109, 143, 143(1), 144, 209
High Courts26 Jul 1976Disposed Of
Matreja and Co. Vs Commissioner of Income Tax
Allahabad High Court · (1977) 106 ITR 378
Income Tax Act, 1961 — Section 185(3)
High Courts26 Jul 1976
SHIV SHARAN LAL and Others Vs STATE OF U.P. and Others
Allahabad High Court · (1976) 5 CTR 293(1)
Constitution of India, 1950 — Article 14, 19
High Courts26 Jul 1976Allowed
Smt. Saraswati Vyas Vs Pratap Narain Vyas and Others
Allahabad High Court · (1976) AWC 582
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2(2), Order 39 Rule 2A
High Courts23 Jul 1976Allowed
Shyam Dass Vs III Addl. District and Sessions Judge and Others
Allahabad High Court · (1976) AWC 766
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 12(2), 12(3), 12(4)
High Courts23 Jul 1976
Commissioner of Sales Tax Vs Agrawal Tin Supply Company
Allahabad High Court · (1977) 39 STC 172
High Courts23 Jul 1976Dismissed
Bishwanath Vs Tilakdhari and others
Allahabad High Court · (1976) 07 AHC CK 0031
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30, 49
High Courts23 Jul 1976Dismissed
Chabbel Dass and Co., Sultanpur Vs The State of U.P. and Others
Allahabad High Court · AIR 1977 All 143
Arbitration Act, 1940 — Section 20
High Courts23 Jul 1976Dismissed
Shambhu Nath Tandon Vs IX Addl. Distt. and Sessions Judge and Others
Allahabad High Court · (1976) AWC 801
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 108Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7A, 7F