Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21

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High Courts20 Aug 1976Allowed

Ram Asrey Lal Vs District Judge and Others

Allahabad High Court · (1977) AWC 164

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 31Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8, 8(2), 9(3)

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High Courts20 Aug 1976Disposed Of

Ganga Ram and others Vs State

Allahabad High Court · (1976) 08 AHC CK 0027

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High Courts19 Aug 1976Allowed

Chhotey Lal Vs State

Allahabad High Court · (1976) 08 AHC CK 0024

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High Courts16 Aug 1976Dismissed

Kesho Deo Vs State of U.P.

Allahabad High Court · (1977) ACR 1

Prevention of Food Adulteration Act, 1954 — Section 10(7), 16(1), 6(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 50(1)

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High Courts16 Aug 1976Dismissed

Krishna Bricks Field Vs Sales Tax Commissioner

Allahabad High Court · (1977) 40 STC 315

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High Courts16 Aug 1976Dismissed

KRISHNA BRICKS FIELD Vs SALES TAX COMMISSIONER.

Allahabad High Court · (1977) 6 CTR 24

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High Courts13 Aug 1976Allowed

Qamaruddin Vs Kamta Prasad and Others

Allahabad High Court · AIR 1977 All 202

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 22 Rule 2

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High Courts13 Aug 1976

M/S. LAKSHMIRATAN COTTON MILLS Vs THE ADDL. COMMISSIONER OF Income Tax.

Allahabad High Court · (1976) 5 CTR 324

Income Tax Act, 1961 — Section 256

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High Courts12 Aug 1976

Madho Prasad Vs Commissioner of Income Tax

Allahabad High Court · (1978) 112 ITR 492

Income Tax Act, 1961 — Section 64, 64(1)

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High Courts12 Aug 1976Allowed

Fida Ali Vs Amroha Sahkari Kraya Vikaraya Samiti Ltd. and Others

Allahabad High Court · AIR 1977 All 158

Arbitration Act, 1940 — Section 33

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High Courts12 Aug 1976Dismissed

Bhagwati Singh Vs Deputy Director of Consolidation and Another

Allahabad High Court · AIR 1977 All 163

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

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High Courts12 Aug 1976Allowed

Fida Ali Vs Amroha Sahkari Kraya Vikraya Samiti Ltd. and Others

Allahabad High Court · AIR 1977 All 158

Arbitration Act, 1940 — Section 12, 14, 17, 30, 33Limitation Act, 1908 — Article 158United Provinces Co-operative Societies Act, 1912 — Section 111, 98

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High Courts11 Aug 1976Dismissed

Babu Lal Pathak and Others Vs Chief Judicial Magistrate and Others

Allahabad High Court · (1977) ACR 19

Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Customs Act, 1962 — Section 137(2)(b), 155(B)Penal Code, 1860 (IPC) — Section 19

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High Courts11 Aug 1976Allowed

Kamala Shanker Upadhya Vs State Electricity Board, U.P. and Another

Allahabad High Court · AIR 1977 All 185

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 26, 5Electricity Act, 1910 — Section 20, 20(1), 26(6), 37

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