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Allahabad High Court judgments

1,00,469 judgments · page 3,721 of 5,024

High Courts26 Aug 1976Dismissed

Harbans Singh Vs District Judge and Others

Allahabad High Court · (1976) AWC 725

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22, 24, 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2), 22
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High Courts26 Aug 1976Partly Allowed

Mohd Ayub Vs Mohd.Sharif and others

Allahabad High Court · (1976) 08 AHC CK 0036

Civil Procedure Code, 1908 (CPC) — Section 100, 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331A
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High Courts25 Aug 1976Partly Allowed

Gyasa Vs Smt. Risalo

Allahabad High Court · AIR 1977 All 156 : (1975) AWC 758

Specific Relief Act, 1963 — Section 22Transfer of Property Act, 1882 — Section 55(1)
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High Courts24 Aug 1976Dismissed

Shivraj Singh Vs State

Allahabad High Court · (1976) 08 AHC CK 0029

Arms Act, 1959 — Section 25(1)(a)Criminal Procedure Code, 1898 (CrPC) — Section 59
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