High Courts11 Aug 1976Dismissed
Raja Ram Vs Nagar Mahapalika, Kanpur and others
Allahabad High Court · (1976) 08 AHC CK 0032
Specific Relief Act, 1963 — Section 38(1), 41(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,723 of 5,024
High Courts10 Aug 1976Disposed Off
RAM KRISHNA RAM GOPAL Vs Commissioner of Income Tax
Allahabad High Court · (1976) 5 CTR 328(1)
Income Tax Act, 1961 — Section 139, 148, 271
High Courts10 Aug 1976Allowed
Ram Baboo Yadava and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (1976) AWC 683
Uttar Pradesh Co-operative Societies Act, 1965 — Section 34, 34(1), 34(2)
High Courts08 Aug 1976Allowed
Hans Gopal and another Vs Suresh Chandra Sahai and others
Allahabad High Court · (1976) 08 AHC CK 0030
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 14(1), 209
High Courts06 Aug 1976Dismissed
Shanti Kaur and others Vs Haseen Jalian Begum and others
Allahabad High Court · (1976) 08 AHC CK 0033
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts06 Aug 1976Dismissed
Budh Sagar Vs Rajeshwar and Others
Allahabad High Court · (1976) AWC 616
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts06 Aug 1976
Narain Dass and Others Vs State
Allahabad High Court · (1977) ACR 18
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 117
High Courts06 Aug 1976Dismissed
Thakur Prasad Vs Smt. Kishora
Allahabad High Court · (1976) AWC 593
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18(1), Order 20 Rule 18(2), 54Uttar Pradesh Land Reforms (Amendment) Act, 1958 — Section 87(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 177, 178, 182, 198A
High Courts05 Aug 1976Dismissed
Murli Sharan Sahai Sinha Vs State of U.P. and Others
Allahabad High Court · (1976) AWC 599
High Courts05 Aug 1976Allowed
Ram Pratap Singh and Another Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1977) AWC 73
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 10Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 48(1), 48(3), 9, 9(2)
High Courts04 Aug 1976
Commissioner of Sales Tax Vs Janta Biscuit Factory
Allahabad High Court · (1977) 39 STC 121
Uttar Pradesh Sales Tax Act, 1948 — Section 11(4)
High Courts04 Aug 1976
Ram Lakhan Saran Vs The Sunni Central Board of Waqf, U.P., Lucknow and Others
Allahabad High Court · AIR 1976 All 532 : (1976) AWC 513
High Courts04 Aug 1976
COMMISSIONER OF SALES TAX Vs M/S. JANTA BISCUITS FACTORY.
Allahabad High Court · (1976) 5 CTR 313
Uttar Pradesh Sales Tax Act, 1948 — Section 11(4)
High Courts03 Aug 1976Dismissed
Madan Kumar and Another Vs Hari Narain Agrawal and Others
Allahabad High Court · AIR 1977 All 141 : (1976) AWC 782
Provincial Insolvency Act, 1920 — Section 4, 53, 54A
High Courts02 Aug 1976
Commissioner of Sales Tax Vs Jassu Ram Bakery Dealer
Allahabad High Court · (1976) 38 STC 461
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts02 Aug 1976
COMMISSIONER OF SALES TAX Vs M/S. HAR PRASAD AYODHYA PRASAD.
Allahabad High Court · (1976) 5 CTR 319
High Courts02 Aug 1976
Commissioner of Sales Tax Vs Har Prasad Ayodhya Prasad
Allahabad High Court · (1977) 39 STC 420
High Courts02 Aug 1976
COMMISSIONER OF SALES TAX, U.P. Vs M/S. JASSU RAM BAKERY DEALER.
Allahabad High Court · (1976) 5 CTR 314
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts30 Jul 1976Dismissed
SRI MOHAMMAD NAZIRUL, HAQ and Others Vs DEPUTY TRANSPORT COMMISSIONER (PASSENGER-TAX), U.P., LUCKNOW and Others
Allahabad High Court · (1976) 5 CTR 309
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 34, 7, 9
High Courts30 Jul 1976Allowed
Smt. Parmeshwari Devi and Another Vs Jagdish Sharma and Others
Allahabad High Court · (1976) AWC 703
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 13, 15, 16, 16(2)