High Courts05 Jul 1976
COMMISSIONER OF Income Tax Vs M/S. KHARAG SEN JWALA PD.
Allahabad High Court · (1976) 5 CTR 273(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,727 of 5,024
High Courts21 May 1976Disposed Of
Banney Khan Vs The Chief Inspector of Stamps
Allahabad High Court · (1976) AWC 481
Easements Act, 1882 — Section 52Stamp Act, 1899 — Section 2(16), 2(5), 40, 56(1), 57Transfer of Property Act, 1882 — Section 105
High Courts21 May 1976Dismissed
Ram Oudh Tewari Vs Shyam Narain and Others
Allahabad High Court · (1976) AWC 560
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7C
High Courts21 May 1976Disposed Off
COMMISSIONER OF Income Tax Vs M/S. BRIJ RATAN LAL BOOP KISHORE.
Allahabad High Court · (1976) 5 CTR 254(1)
Income Tax Act, 1961 — Section 143, 144, 147, 271, 274
High Courts21 May 1976Allowed
Smt. Chameli Devi and Others Vs Mewa and Others
Allahabad High Court · (1976) AWC 486
Hindu Succession Act, 1956 — Section 30, 4, 4(1), 6, 8
High Courts21 May 1976Allowed
Additional Commissioner of Income Tax Vs Seth Devi Chand and Sons
Allahabad High Court · (1978) 111 ITR 724
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 271(1)
High Courts21 May 1976Allowed
Krishan Chandra Narain Jauhari Vs State of U.P.and another
Allahabad High Court · (1976) 05 AHC CK 0037
Constitution of India, 1950 — Article 226, 331Fundamental Rules, 1963 — Rule 56(a)
High Courts21 May 1976Allowed
P.C.Gupta and another Vs Jitendra Nath and others
Allahabad High Court · (1976) 05 AHC CK 0035
Civil Procedure Code, 1908 (CPC) — Section 115, 24Provincial Small Cause Courts Act, 1887 — Section 23Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts21 May 1976Allowed
Deep Chand Vs Babu Ram
Allahabad High Court · AIR 1976 All 478
Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 116Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39, 40
High Courts21 May 1976
Banney Khan Vs The Chief Inspector of Stamp, U.P.
Allahabad High Court · AIR 1976 All 475
Easements Act, 1882 — Section 52Stamp Act, 1899 — Article 35, 2(16), 2(5)Transfer of Property Act, 1882 — Section 105
High Courts21 May 1976Allowed
Raj Narain Jain Vs The IV Addl. District Judge and Others
Allahabad High Court · (1976) AWC 542
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 229Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts20 May 1976Dismissed
Ram Padarath Vs Jagdamba Prasad and Another
Allahabad High Court · (1977) AWC 60
Limitation Act, 1963 — Article 142, 144
High Courts20 May 1976
H.B. Ghosh Vs Commissioner of Income Tax
Allahabad High Court · (1976) 5 CTR 171 : (1977) 110 ITR 247
Income Tax Act, 1961 — Section 45, 52, 52(1)
High Courts20 May 1976Dismissed
M/S. JAMUNA DAS RAM KISHAN Vs COMMISSIONER OF SALES TAX, U.P.
Allahabad High Court · (1976) 5 CTR 284
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 May 1976Allowed
Babu Ram and another Vs Ram Nath and another
Allahabad High Court · (1976) 05 AHC CK 0030
Penal Code, 1860 (IPC) — Section 211
High Courts20 May 1976Dismissed
Khachar Mal Vs State of U.P.and another
Allahabad High Court · (1976) 05 AHC CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 May 1976
Jamuna Das Ram Kishan Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 443
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 May 1976Allowed
Precision Instruments (Pvt.) Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (1976) 104 ITR 723
Income Tax (Certificate Proceedings) Rules, 1962 — Rule 2, 53, 56, 60, 61
High Courts19 May 1976Dismissed
Controller of Estate Duty Vs Chaman Lal Bery
Allahabad High Court · (1977) 106 ITR 865
Estate Duty Act, 1953 — Section 10
High Courts19 May 1976Dismissed
The National Industrial Development Corporation Ltd. Vs State of U.P. and Others
Allahabad High Court · AIR 1977 All 63 : (1977) AWC 81
Civil Procedure Code, 1908 (CPC) — Section 73Transfer of Property Act, 1882 — Section 69, 69(4)Uttar Pradesh Land Revenue Act, 1901 — Section 162(1), 171, 172, 176, 177