High Courts19 May 1976Allowed
Addl. Commissioner of Income Tax Vs Gauri Vishwanath Dal Mills
Allahabad High Court · (1977) 107 ITR 274
Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 184(1), 184(7), 187(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,728 of 5,024
High Courts19 May 1976Allowed
Amar Nath Mehrotra Vs The District Judge Judge and Others
Allahabad High Court · (1976) AWC 821
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 15(5), 16(1), 16(5), 18
High Courts19 May 1976
Commissioner of Sales Tax Vs Rajan Cane Crusher
Allahabad High Court · (1977) 39 STC 451
High Courts19 May 1976
Dwaraka Prasad Bhardwaj Vs State of U.P. and Others
Allahabad High Court · (1977) 1 LLJ 251
Constitution of India, 1950 — Article 16
High Courts19 May 1976Dismissed
Patan Din Vs Raj Singh
Allahabad High Court · (1977) AWC 36
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3, 39, 40
High Courts18 May 1976Allowed
Kalika Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1976) AWC 460 : (1977) RD 5
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 2, Order 20 Rule 3, Order 20 Rule 4, Order 20 Rule 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5Uttar Pradesh Tenancy Act, 1939 — Section 59
High Courts17 May 1976Dismissed
Mohammad Hanif Khan Vs Smt. Shamim Begum and Another
Allahabad High Court · (1976) AWC 491
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(3)
High Courts17 May 1976Dismissed
M/S. KAMAL INDUSTRIES Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1976) 5 CTR 262
Uttar Pradesh Sales Tax Act, 1948 — Section 12
High Courts17 May 1976Dismissed
Mohammad Khan Hanif Khan Vs Shamim Begum and Another
Allahabad High Court · (1977) CriLJ 116
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts17 May 1976Dismissed
Jhandeshwar Prasad Dwivedi Vs The Chief Engineer, P.W.D., U.P., Lucknow and Others
Allahabad High Court · AIR 1977 All 174
Constitution of India, 1950 — Article 226, 309Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2
High Courts17 May 1976Allowed
Chhiddoo Singh Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1976) AWC 809
Agra Tenancy Act, 1926 — Section 24Hindu Succession Act, 1956 — Section 14Hindu Widows Remarriage Act, 1856 — Section 2
High Courts17 May 1976Dismissed
J.P. Dwivedi Vs Chief Engineer, P.W.D. and Others
Allahabad High Court · (1976) AWC 507
Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2
High Courts17 May 1976Dismissed
Kamal Industries Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 348
Uttar Pradesh Sales Tax Act, 1948 — Section 12
High Courts17 May 1976
Achal Singh Vs Commissioner of Sales Tax
Allahabad High Court · (1977) 39 STC 173
Uttar Pradesh Sales Tax Act, 1948 — Section 9
High Courts17 May 1976
M/S. ACHAL SINGH Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1976) 5 CTR 266
Uttar Pradesh Sales Tax Act, 1948 — Section 9
High Courts14 May 1976Dismissed
Salig Ram and Another Vs Uma Shanker and Others
Allahabad High Court · AIR 1976 All 495
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 133(1)
High Courts14 May 1976
Ramesh alias Lalla and Another Vs State
Allahabad High Court · (1977) ACR 342
Penal Code, 1860 (IPC) — Section 224, 324, 325, 392
High Courts13 May 1976Dismissed
Ganeshi Lal and Another Vs Mst. Rasool Fatima
Allahabad High Court · AIR 1977 All 118
Easements Act, 1882 — Section 18
High Courts13 May 1976
R.B. Lachhmandas Sugar and General Mills (P) Ltd. and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (1977) AWC 115
Allahabad High Court Rules, 1952 — Rule 1(2)Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(2), Order 40 Rule 2, Order 40 Rule 3, Order 40 Rule 4Constitution of India, 1950 — Article 14
High Courts13 May 1976Dismissed
Ganeshi Lal and Another Vs Smt. Rasool Fatima
Allahabad High Court · (1976) AWC 605