COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,730 of 5,024

High Courts04 May 1976Dismissed

Smt. Chandra Mukhi Devi Vs Nagar Mahapalika

Allahabad High Court · (1976) AWC 508

Uttar Pradesh Municipalities Act, 1916 — Section 296, 303Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 140(1), 151(2), 153, 172, 207

High Courts04 May 1976Dismissed

Satya Prakash Malviya Vs Stae of U.P.

Allahabad High Court · (1977) CriLJ 115

Constitution of India, 1950 — Article 190, 21

High Courts04 May 1976Allowed

N.Kaushal Vs State

Allahabad High Court · (1976) 05 AHC CK 0032

Civil Defence Act, 1968 — Section 11(2), 16, 17Criminal Procedure Code, 1898 (CrPC) — Section 364, 533

High Courts04 May 1976Dismissed

State of U.P. Vs Chandra Gupta and Co.

Allahabad High Court · AIR 1977 All 28

Contract Act, 1872 — Section 70, 74Limitation Act, 1908 — Article 115, 56

High Courts04 May 1976Dismissed

Ragho Prasad and Others Vs B. Pratap Narain Agrawal and Others

Allahabad High Court · AIR 1976 All 470

High Courts03 May 1976Dismissed

The State of U.P. Vs Mahant Avaidh Nath

Allahabad High Court · AIR 1977 All 192

Forest Act, 1927 — Section 3, 9

High Courts03 May 1976Dismissed

Brij Behari Lal Saxena Vs State

Allahabad High Court · (1976) 05 AHC CK 0031

Penal Code, 1860 (IPC) — Section 471, 477, 477APrevention of Corruption Act, 1947 — Section 5(1)(c)

High Courts03 May 1976Allowed

Brij Lal Vs State

Allahabad High Court · (1976) 05 AHC CK 0029

Penal Code, 1860 (IPC) — Section 302

High Courts30 Apr 1976Dismissed

V.P. Anand and Sons and Another Vs State of U.P. and Another

Allahabad High Court · (1976) AWC 367

Constitution of India, 1950 — Article 141, 19(1), 47Uttar Pradesh Excise Act, 1910 — Section 31

High Courts30 Apr 1976Dismissed

Dildar Husain Vs Ali Husain and Others

Allahabad High Court · AIR 1976 All 502 : (1977) AWC 418

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 64, 65

High Courts29 Apr 1976Allowed

Ram Garib Singh Vs Bhagauti Din Singh and Others

Allahabad High Court · (1976) AWC 591

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5(2)

High Courts29 Apr 1976Dismissed

Lallan Yadav Vs Krishna Devi

Allahabad High Court · (1976) 04 AHC CK 0036

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 37

High Courts29 Apr 1976Allowed

Chandra Sahai and others Vs Rama Shankar

Allahabad High Court · (1976) 04 AHC CK 0034

Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 6

High Courts29 Apr 1976

Amjad Ali Nazir Ali Vs Commissioner of Income Tax

Allahabad High Court · (1977) 110 ITR 419

Income Tax Act, 1961 — Section 139(5), 271(1)

High Courts29 Apr 1976Dismissed

Hindu Kanya Pathshala Inter College Vs Ram Swaroop Goel and Another

Allahabad High Court · (1976) AWC 613

Limitation Act, 1963 — Article 18

High Courts28 Apr 1976Dismissed

Deoria Sugar Mills Ltd. Vs State of U.P.and another

Allahabad High Court · (1976) 04 AHC CK 0030

Constitution of India, 1950 — Article 226Uttar Pradesh Electricity (Duty) Act, 1952 — Section 3(1)(c), 4, 4A

High Courts27 Apr 1976

ADDL. COMMISSIONER OF Income Tax, LUCKNOW Vs M/S. MAHABIR RICE and DAL MILLS, BALRAMPUR, GONDA.

Allahabad High Court · (1976) 5 CTR 164

Income Tax Act, 1961 — Section 187, 188

High Courts27 Apr 1976Dismissed

Hari Shanker Gauri Shanker Vs Commissioner of Income Tax

Allahabad High Court · (1977) 108 ITR 160

Income Tax Act, 1961 — Section 37

High Courts27 Apr 1976Dismissed

Deep Narain Singh and Others Vs State of U.P. and Another

Allahabad High Court · (1976) AWC 546

Constitution of India, 1950 — Article 14, 19, 226, 246, 254Essential Commodities Act, 1955 — Section 2, 3, 3(1), 3(2), 3(3A)Uttar Pradesh Municipalities Act, 1916 — Section 298(1), 298(2)

High Courts27 Apr 1976

Baqar Ali and Others Vs The State of U.P.

Allahabad High Court · (1977) ACR 61

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 307