High Courts26 Apr 1977Disposed Of
Baldeo Sahai Ishwar Chand Vs Commissioner of Sales Tax
Allahabad High Court · (1977) 40 STC 448
Uttar Pradesh Sales Tax Act, 1948 — Section 2(c)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,702 of 5,024
High Courts26 Apr 1977Dismissed
Sudama Prasad Gupta Vs State and Others
Allahabad High Court · (1977) AWC 367
Uttar Pradesh Co-operative Societies Act, 1965 — Section 132(1), 134, 134(1)Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 115Uttar Pradesh General Clauses Act, 1904 — Section 24, 6
High Courts22 Apr 1977Allowed
Brijendra Bahadur Vs Commissioner of Income Tax
Allahabad High Court · (1988) 113 ITR 848 : (1978) 113 ITR 848
High Courts22 Apr 1977
M/S. ASHOK STORES Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 172
High Courts22 Apr 1977Allowed
Beni Madho Misra Vs Budha Dev Bazaz and Others
Allahabad High Court · (1977) AWC 396
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7CUttar Pradesh Civil Laws (Amendment) Act, 1973 — Section 1(3), 2
High Courts21 Apr 1977Dismissed
Kaptan Singh Vs Kalyan Singh and others
Allahabad High Court · (1977) 04 AHC CK 0030
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 24Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 55, 57(1)
High Courts21 Apr 1977
M/S. GANGA PRASAD and Others Vs MUNICIPAL BOARD and Another
Allahabad High Court · (1977) 6 CTR 157
Constitution of India, 1950 — Article 226
High Courts20 Apr 1977Dismissed
COMMISSIONER OF Income Tax Vs RAJ NARAYAN TEWARI.
Allahabad High Court · (1978) 113 ITR 163
Income Tax Act, 1961 — Section 142, 143, 144, 146, 185
High Courts20 Apr 1977Allowed
Raj Rani and others Vs Yad Ram and others
Allahabad High Court · (1977) 04 AHC CK 0031
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 3
High Courts20 Apr 1977
Smt. Ram Peary and Others Vs Gauri and Others
Allahabad High Court · AIR 1978 All 318
Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 52
High Courts20 Apr 1977
Commissioner of Income Tax Vs Raj Narain Tewari
Allahabad High Court · (1988) 113 ITR 163
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 185(5), 256
High Courts19 Apr 1977Dismissed
Smt. Munni Devi and Another Vs State of U.P. and Others
Allahabad High Court · AIR 1977 All 386 : (1977) AWC 651
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 105, 106, 116
High Courts19 Apr 1977Dismissed
Khadi Gramudyog Trust (Gramodyog) Mandal Vs Ram Chandraji
Allahabad High Court · AIR 1977 All 399 : (1977) AWC 342
Rent Control Act, 1947 — Section 3(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(4)
High Courts19 Apr 1977Allowed
Rameshwar Dayal Vaish Vs Mani Lal Tripathi
Allahabad High Court · AIR 1977 All 534
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 108(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts19 Apr 1977
COMMISSIONER OF Income Tax Vs M/S. RAM LAL KISHORI LAL.
Allahabad High Court · (1977) 6 CTR 219
Income Tax Act, 1961 — Section 256, 271
High Courts18 Apr 1977Allowed
Ram Charan Vs The Board of Revenue and Others
Allahabad High Court · (1977) AWC 372 : (1977) RD 200
Uttar Pradesh Land Revenue Act, 1901 — Section 34, 34(5)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 137, 209, 229B, 240G
High Courts18 Apr 1977Dismissed
Commissioner, Sales Tax Vs General Manager, Northern Railway
Allahabad High Court · (1978) 42 STC 407
Uttar Pradesh Sales Tax Act, 1948 — Section 11(4)
High Courts18 Apr 1977Allowed
Sushil Chandra Vs Smt. Bhoop Kunwar and Others
Allahabad High Court · AIR 1977 All 441
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts14 Apr 1977
COMMISSIONER OF SALES TAX Vs HAR SAHAI MAL GULZARI MAL.
Allahabad High Court · (1977) 6 CTR 236
High Courts14 Apr 1977Allowed
Prabhu Narain Singh Vs Deputy Director of Education, V Region and Another
Allahabad High Court · (1977) AWC 358
Uttar Pradesh Intermediate Education Act, 1921 — Section 16(F), 16E, 16E(1), 16E(2), 16E(3)