High Courts17 May 1977Dismissed
Elgin Mills Co. Ltd. Vs Income Tax Officer, "A" Ward
Allahabad High Court · (1978) 111 ITR 287
Income Tax Act, 1961 — Section 147
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,701 of 5,024
High Courts17 May 1977Dismissed
Zakir and Another Vs Mohammad Hussain Khan and Others
Allahabad High Court · AIR 1977 All 476
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts16 May 1977Dismissed
Chinia Devi and another Vs Dayanath Gupta and others
Allahabad High Court · (1977) 05 AHC CK 0025
Provincial Small Cause Courts Act, 1887 — Section 15(3)Uttar Pradesh Civil Laws Amendment Act, 1972 — Section 2, 3, 4
High Courts13 May 1977Disposed Off
Laxmi Prasad Vs District Judge and Another
Allahabad High Court · (1978) AWC 279
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 16Uttar Pradesh Imposition of Ceiling on Land Holdings Rules, 1961 — Rule 18, 18A, 18BUttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 16
High Courts12 May 1977Dismissed
Hafiz Ali Khan Vs Mohd. Ishaq
Allahabad High Court · AIR 1977 All 469 : (1977) AWC 709 : (1979) RD 184
Easements Act, 1882 — Section 60
High Courts11 May 1977Dismissed
Zakir and Another Vs Mohammad Hussain Khan and Others
Allahabad High Court · (1978) AWC 59
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts11 May 1977Disposed Of
O.P.Bhanti Vs Ram Nagina Misra
Allahabad High Court · (1977) 05 AHC CK 0016
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C
High Courts07 May 1977Dismissed
Mahabir and Another Vs Smt. Dayawati
Allahabad High Court · AIR 1977 All 393
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 39, 40
High Courts07 May 1977Dismissed
Ram Kishan Vs Distt.Judge, Kanpur and others
Allahabad High Court · (1977) 05 AHC CK 0026
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b)
High Courts04 May 1977Allowed
Mahabir Singh Verma Vs Managing Committee, Adarsh Inter College
Allahabad High Court · (1977) 05 AHC CK 0023
Specific Relief Act, 1963 — Section 38Uttar Pradesh Intermediate Education Act, 1921 — Section 16F, 16G(3)(a)
High Courts04 May 1977Allowed
Prem Chand Vs Smt. Pushpawati Devi and Others
Allahabad High Court · (1977) AWC 410
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7(3)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)
High Courts03 May 1977Allowed
Har Prasad Singh and others Vs Ram Swarup and others
Allahabad High Court · (1977) 05 AHC CK 0024
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(5), Order 9 Rule 9Limitation Act, 1963 — Section 21
High Courts02 May 1977Dismissed
U.P. State Electricity Board Vs Smt. Lakshmi Devi Sehgal and Another
Allahabad High Court · AIR 1977 All 499
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23Electricity (Supply) Act, 1948 — Section 2(7)
High Courts29 Apr 1977Dismissed
Udai Bir Singh Vs The District Assistant Registrar, Co-operative Societies, Etah and Others
Allahabad High Court · AIR 1977 All 395
High Courts29 Apr 1977Allowed
Seth Banarsi Das Gupta Vs Income Tax Officer
Allahabad High Court · (1977) 108 ITR 377
High Courts29 Apr 1977
Sital Prasad Vs Afsari Begum
Allahabad High Court · (1977) ACJ 486
Motor Vehicles Act, 1939 — Section 108, 94, 95, 95(1), 96Workmens Compensation Act, 1923 — Section 12, 12(1), 12(2), 13, 14Workmens Compensation Rules, 1924 — Rule 8
High Courts28 Apr 1977Partly Allowed
Katra Education Society Vs Income Tax Officer, "A" Ward
Allahabad High Court · (1978) 111 ITR 420
Income Tax Act, 1961 — Section 10(22)
High Courts27 Apr 1977Dismissed
Shyam Singh Negi Vs The District Judge and Others
Allahabad High Court · (1977) AWC 380
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3), 21(1)
High Courts27 Apr 1977Dismissed
Smt. Shyam Kumari and Others Vs Ejaz Ahmad Ansari
Allahabad High Court · AIR 1977 All 376 : (1977) AWC 385
Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 108
High Courts26 Apr 1977Disposed Of
BALDEO SAHAI ISHWAR CHAND Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 211