High Courts21 Jun 1977Dismissed
RAZA TEXTILES LTD. Vs ADDL. JUDGE (REVISIONS) SALES TAX and Another
Allahabad High Court · (1977) 6 CTR 238
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,700 of 5,024
High Courts03 Jun 1977Dismissed
A.B. Shorawal Vs L.K. Advani, Minister for Information and Broadcasting and Others
Allahabad High Court · AIR 1977 All 426
Constitution of India, 1950 — Article 226, 329Representation of the People Act, 1951 — Section 100, 100(1), 105, 170, 80
High Courts31 May 1977Allowed
Maiku Vs The State
Allahabad High Court · (1977) CriLJ 1461
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts31 May 1977
Mohd. Hafiz Vs State and Others
Allahabad High Court · (1977) CriLJ 1458
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 395, 396, 397
High Courts20 May 1977Dismissed
Azharuddin Vs Syed Zahid Husain
Allahabad High Court · AIR 1977 All 435 : (1977) AWC 715
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 108Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 516
High Courts20 May 1977Allowed
Ram Bilas Tewari Vs Smt. Shiv Rani and Others
Allahabad High Court · AIR 1977 All 437 : (1978) AWC 168
Partition Act, 1893 — Section 4(1)Transfer of Property Act, 1882 — Section 44
High Courts20 May 1977Allowed
Balraj Suri and another Vs City Board, Mussoorie
Allahabad High Court · (1977) 05 AHC CK 0022
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 293, 298
High Courts20 May 1977Dismissed
Abdul Shakoor Vs Seth Champalal
Allahabad High Court · (1977) 05 AHC CK 0017
Evidence Act, 1872 — Section 61Transfer of Property Act, 1882 — Section 116Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(c)
High Courts20 May 1977Allowed
Jagannath Vs District Judge, Mathura and Others
Allahabad High Court · AIR 1977 All 439
Transfer of Property Act, 1882 — Section 105
High Courts20 May 1977Dismissed
R.M. Gupta Vs II Additional District Judge, Lucknow and Others
Allahabad High Court · AIR 1977 All 431
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 21, 21(1)
High Courts20 May 1977Dismissed
Noor Khan Vs Board of Revenue and Others
Allahabad High Court · (1977) AWC 394
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(1), 27(2), 4(2), 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts19 May 1977Dismissed
Ram Deo Singh Vs Executive Engineer, P.W.D. and Others
Allahabad High Court · AIR 1977 All 527
Constitution of India, 1950 — Article 226Northern India Ferries Act, 1878 — Section 12, 8
High Courts19 May 1977Dismissed
Munnu Lal Vs Nagar Mahapalika and Others
Allahabad High Court · AIR 1978 All 11 : (1977) AWC 428
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts19 May 1977Disposed Of
Commissioner of Wealth-tax Vs Laxmipat Singhania
Allahabad High Court · (1978) 111 ITR 272
Wealth Tax (Amendment) Rules, 1967 — Rule 1C, 1DWealth Tax Act, 1957 — Section 46(3)
High Courts19 May 1977Allowed
Jhandoo Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 318
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 3(17), 3(2), 3(9)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 11
High Courts19 May 1977Dismissed
Smt. Ram Piyari Vs Budh Sen and Others
Allahabad High Court · AIR 1977 All 390
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)
High Courts19 May 1977Allowed
Ghana Ram and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1977) AWC 415
Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1974 — Section 38B, 9Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1976 — Section 31, 31(3)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 12(2), 38B, 5, 5(1)
High Courts18 May 1977Dismissed
Ram Krishna and others Vs Yunus and another
Allahabad High Court · (1977) 05 AHC CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202(1)(b)
High Courts18 May 1977
U.P. State Road Transport Corporation, Meerut and Another Vs The Regional Transport Authority, Meerut and Others
Allahabad High Court · AIR 1977 All 440
Motor Vehicles Act, 1939 — Section 64A, 68F(1), 68F(3)
High Courts18 May 1977Allowed
Mahendra Pal Singh Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 460
Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1972 — Section 13AUttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1974 — Section 9Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1976 — Section 31, 31(5), 38B