JHANSI SAHKARI KRAY VIKRAY SAMITI Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1978) 7 CTR 117
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1,00,469 judgments · page 3,698 of 5,024
Allahabad High Court · (1978) 7 CTR 117
Allahabad High Court · (1977) 6 CTR 242(1)
Allahabad High Court · (1978) ACJ 195
Allahabad High Court · (1978) AWC 63
Allahabad High Court · (1977) 6 CTR 249
Allahabad High Court · (1977) AWC 485 : (1977) CriLJ 1783
Allahabad High Court · (1977) ACR 160
Allahabad High Court · (1977) AWC 594
Allahabad High Court · (1978) AWC 118
Allahabad High Court · (1978) AWC 116
Allahabad High Court · (1978) 2 LLJ 340
Allahabad High Court · (1978) AWC 11
Allahabad High Court · AIR 1977 All 474 : (1977) CriLJ 84
Allahabad High Court · AIR 1978 All 93
Allahabad High Court · (1977) 40 STC 455
Allahabad High Court · (1977) 6 CTR 229
Allahabad High Court · (1977) 07 AHC CK 0028
Allahabad High Court · (1977) AWC 435
Allahabad High Court · (1977) AWC 430 : (1977) CriLJ 1788
Allahabad High Court · (1977) 6 CTR 222