COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,699 of 5,024

High Courts15 Jul 1977Allowed

Abdul Latif Khan Vs North Eastern Railway

Allahabad High Court · (1977) ACJ 397

Railway Protection Force Act, 1957 — Section 10, 3(7)Railways Act, 1890 — Section 148(1), 3, 3(7)Workmens Compensation Act, 1923 — Section 10, 2, 2(1), 22

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High Courts15 Jul 1977Allowed

Sarvadaman Rai Vs Dalganjan Rai and Others

Allahabad High Court · (1977) AWC 412

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts13 Jul 1977Dismissed

Murari Lal and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1978) AWC 13

Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 11Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 9

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High Courts13 Jul 1977

Nagar Mahapalika, Lucknow Vs P. Gurnani and Another

Allahabad High Court · (1978) ACR 1

Criminal Procedure Code, 1973 (CrPC) — Section 360, 401Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20AA, 4, 6Probation of Offenders Act, 1958 — Section 4

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High Courts12 Jul 1977Dismissed

Babu Lal and Others Vs State of U.P. and Others

Allahabad High Court · AIR 1977 All 464

Land Acquisition Act, 1894 — Section 17(1), 17(1A)

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High Courts11 Jul 1977Dismissed

Mashkoor Hasan Khan and Others Vs Zila Parishad

Allahabad High Court · (1977) AWC 640

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High Courts11 Jul 1977Allowed

Parsuram and others Vs Radhey Shyam and others

Allahabad High Court · (1977) 07 AHC CK 0026

Criminal Procedure Code, 1898 (CrPC) — Section 200, 208Criminal Procedure Code, 1973 (CrPC) — Section 209, 482, 484(2)Penal Code, 1860 (IPC) — Section 395

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High Courts11 Jul 1977Allowed

Ganga Prasad and Others Vs Ram Saran and Others

Allahabad High Court · AIR 1978 All 43 : (1977) AWC 457

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, 115

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High Courts08 Jul 1977Dismissed

State of Uttar Pradesh and Another Vs Kunwar Narain Singh and Another

Allahabad High Court · (1977) AWC 405

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1974 — Section 2, 3

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High Courts08 Jul 1977Dismissed

State of U.P. and Another Vs Kunwar Trivikram Narain Singh and Another

Allahabad High Court · AIR 1977 All 419

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3, 31

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High Courts08 Jul 1977Dismissed

Asharfi Lal and Another Vs The Board of Revenue and Others

Allahabad High Court · (1977) AWC 454

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145United Provinces Tenancy (Amendment) Act, 1947 — Section 27(3)

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High Courts07 Jul 1977Dismissed

Jangali Singh Vs The Sub-Divisional Officer and Another

Allahabad High Court · (1977) AWC 497

Constitution of India, 1950 — Article 226, 311, 311(2)Government of India Act, 1935 — Section 240(3)Uttar Pradesh Panchayat Raj Act, 1947 — Section 95, 95(1)

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High Courts07 Jul 1977Allowed

Pramod Kumar Tiwari Vs Badri Narain Pandey and Others

Allahabad High Court · AIR 1977 All 479 : (1977) AWC 426

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14

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High Courts06 Jul 1977Dismissed

Gyasi Ram Vs Ram Chandra Singh

Allahabad High Court · AIR 1978 All 376

Transfer of Property Act, 1882 — Section 106, 107, 111Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 29A

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High Courts06 Jul 1977Dismissed

Brij Mohan Das Goyal Vs Nidhi Bai and others

Allahabad High Court · (1977) 07 AHC CK 0025

Civil Procedure Code, 1908 (CPC) — Section 100, 9Transfer of Property Act, 1882 — Section 106

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High Courts06 Jul 1977Dismissed

Jayata Prasad Singh Vs Dy. Director of Consolidation, Varanasi and Others

Allahabad High Court · AIR 1977 All 467

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts06 Jul 1977Allowed

Prem Prakash Gupta Vs Union of India (UOI) and Another

Allahabad High Court · AIR 1977 All 482

Constitution of India, 1950 — Article 141Railways Act, 1890 — Section 77, 78B

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High Courts05 Jul 1977Allowed

Mohan Lal alias Mohan Singh Vs Joint Director of Consolidation and Others

Allahabad High Court · (1977) AWC 494

Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3Uttar Pradesh Land Revenue Act, 1901 — Section 28, 33Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27(1), 27(3)

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High Courts05 Jul 1977Allowed

Rajendra Pal and others Vs State of Uttar Pradesh and another

Allahabad High Court · (1977) 07 AHC CK 0029

Constitution of India, 1950 — Article 226Motor Vehicles Taxation Act, 1935 — Article 5

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High Courts05 Jul 1977Allowed

Dhani Ram and Others Vs Dy. Director of Consolidation and Others

Allahabad High Court · AIR 1977 All 491 : (1977) AWC 668

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9

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