High Courts13 Apr 1977Allowed
Ajodhya Vs The State
Allahabad High Court · (1977) AWC 671
Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,703 of 5,024
High Courts13 Apr 1977Allowed
Krishna Kumar Dixit and Another Vs District Judge and Others
Allahabad High Court · (1977) AWC 714
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 18Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 11
High Courts13 Apr 1977Dismissed
Deva Raj Vs U.P. State Electricity Board, Lucknow and Others
Allahabad High Court · AIR 1977 All 452
Electricity (Supply) Act, 1948 — Section 26Electricity Act, 1910 — Section 12, 51Telegraph Act, 1885 — Section 10
High Courts13 Apr 1977Allowed
Bashir Khan Vs Smt. Qamurunnisa and Others
Allahabad High Court · (1977) AWC 673
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 23
High Courts12 Apr 1977Allowed
Chimman Lal Shah Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 483
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5
High Courts12 Apr 1977Dismissed
Neksu Vs State
Allahabad High Court · (1977) AWC 333 : (1977) CriLJ 1327
Penal Code, 1860 (IPC) — Section 395, 397
High Courts11 Apr 1977Allowed
Smt. Fakhra Begam and Others Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 330
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts11 Apr 1977Partly Allowed
Shiv Narain Chaudhari Vs Commissioner of Wealth Tax
Allahabad High Court · (1977) 108 ITR 104
Wealth Tax Act, 1957 — Section 5(1)
High Courts11 Apr 1977Allowed
Sir Shadi Lal Distillery and Chemical Works, Muzaffarnagar Vs State of U.P. and Others
Allahabad High Court · AIR 1977 All 349
Constitution of India, 1950 — Article 226Uttar Pradesh Excise Act, 1910 — Section 24, 37Uttar Pradesh Excise Rules — Rule 417
High Courts11 Apr 1977
Atar Singh and Another Vs State
Allahabad High Court · (1977) AWC 346 : (1977) CriLJ 1464
Penal Code, 1860 (IPC) — Section 332
High Courts08 Apr 1977Disposed Of
K.D. Pandey Vs Commissioner of Wealth-tax
Allahabad High Court · (1977) 108 ITR 214
Partnership Act, 1932 — Section 14
High Courts08 Apr 1977
Shyam Lal and Others Vs The State
Allahabad High Court · (1977) CriLJ 1465
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts07 Apr 1977Dismissed
Abdul Rahman Vs Rameshwar Prasad and Others
Allahabad High Court · AIR 1977 All 470
Evidence Act, 1872 — Section 65, 66
High Courts07 Apr 1977
Gur Bux Singh and Another Vs State
Allahabad High Court · (1977) AWC 420 : (1977) CriLJ 1226
Evidence Act, 1872 — Section 114
High Courts07 Apr 1977
Satya Narain Vs The State
Allahabad High Court · (1977) AWC 657 : (1977) CriLJ 1626
Criminal Procedure Code, 1973 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 342
High Courts06 Apr 1977Dismissed
Iqbal Singh and Others Vs Ram Narain and Others
Allahabad High Court · AIR 1977 All 352
Arbitration Act, 1940 — Section 20Partnership Act, 1932 — Section 69(3)
High Courts06 Apr 1977Dismissed
Jhau Lal and Others Vs Nagar Mahapalika, Lucknow and Others
Allahabad High Court · AIR 1977 All 504
Land Acquisition (Amendment and Validation) Act, 1967 — Section 360, 360(2), 363, 4(2), 4(4)Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 350(1), 350(1A)
High Courts06 Apr 1977
Ramji Mal Govind Ram Vs Commissioner, Sales Tax
Allahabad High Court · (1977) 40 STC 200
High Courts06 Apr 1977
M/S. RAMJI MAL GOVIND RAM Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 166
High Courts05 Apr 1977Allowed
Similesh Kumar Vs Gaon Sabha Uskar Ghaziapur and Others
Allahabad High Court · AIR 1977 All 360 : (1977) AWC 259 : (1977) RD 408
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 198(2), 198(4)