High Courts05 Apr 1977Dismissed
Vineet Kumar Vs Smt. Bhagwandei
Allahabad High Court · AIR 1977 All 403
Arbitration Act, 1940 — Section 14, 17, 32, 33
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,704 of 5,024
High Courts04 Apr 1977Dismissed
Newspapers Ltd. Vs Ratna Shankar Prasad
Allahabad High Court · AIR 1977 All 356
Copyright Act, 1957 — Section 22, 3, 5(2), 79(5)
High Courts01 Apr 1977Dismissed
Smt. Lakshmi Devi Vs Smt. Kala Devi and Others
Allahabad High Court · AIR 1977 All 509
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Evidence Act, 1872 — Section 115
High Courts31 Mar 1977Dismissed
Hari Shanker Vs Shree Durga Devi and Another
Allahabad High Court · (1977) AWC 375
Specific Relief Act, 1963 — Section 42Transfer of Property Act, 1882 — Section 41Registration Act, 1908 — Section 17(1), 17(2)
High Courts31 Mar 1977Disposed Off
COMMISSIONER OF SALES TAX Vs M/S. POPULAR PHOTO COMPANY.
Allahabad High Court · (1977) 6 CTR 175
High Courts31 Mar 1977Dismissed
Commissioner, Sales Tax Vs Popular Photo Company
Allahabad High Court · (1977) 40 STC 171
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts31 Mar 1977Dismissed
Hari Shankar Vs Durga Devi and Another
Allahabad High Court · AIR 1977 All 455
Registration Act, 1908 — Section 17, 17(2)
High Courts30 Mar 1977Dismissed
Jai Ram Dubey Vs Shri Prakash Singh
Allahabad High Court · (1977) ACR 327
Criminal Law (Amendment) Act, 1952 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 230, 235Penal Code, 1860 (IPC) — Section 220, 342
High Courts30 Mar 1977
COMMISSIONER OF SALES TAX Vs GURDAS MAL DAYA RAM.
Allahabad High Court · (1977) 6 CTR 155
High Courts30 Mar 1977
GANGA SUGAR CORPORATION LTD. Vs COMMISSIONER OF INCOME TAX.
Allahabad High Court · (1977) 6 CTR 177
Uttar Pradesh Sugarcane Cess (Validation) Act, 1961 — Section 3(3)
High Courts30 Mar 1977
Nagar Palika Vs Janki Prasad
Allahabad High Court · (1977) AWC 718
Criminal Procedure Code, 1973 (CrPC) — Section 247, 417(3), 417(4)Limitation Act, 1908 — Section 14, 15, 29, 5Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts28 Mar 1977Allowed
Irfan Ahmad Vs I Addl. District Judge and Others
Allahabad High Court · (1977) AWC 446
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 15, 16, 16(1), 16(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1976 — Section 14, 16(3), 2A
High Courts28 Mar 1977Dismissed
Smt. Ram Peary and Others Vs Gauri and Others
Allahabad High Court · (1978) AWC 54
Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 52
High Courts28 Mar 1977Dismissed
Mangali Singh Vs Prescribed Authority and Others
Allahabad High Court · (1977) AWC 335
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5(1)
High Courts27 Mar 1977Dismissed
Sola Mal Jalim Singh Vs Commissioner of Sales Tax
Allahabad High Court · (1977) 40 STC 166
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts27 Mar 1977
SOLA MAL JALIM SINGH Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 178
High Courts26 Mar 1977Dismissed
Putan Singh and Another Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 656
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5
High Courts25 Mar 1977Dismissed
Babulal Vs State
Allahabad High Court · (1977) CriLJ 2008
Criminal Procedure Code, 1973 (CrPC) — Section 162, 173, 190, 207, 9Evidence Act, 1872 — Section 145, 154, 157, 165, 74Penal Code, 1860 (IPC) — Section 193, 228
High Courts25 Mar 1977Dismissed
Commissioner of Income Tax Vs Kohli Khan Bhandar
Allahabad High Court · (1978) 111 ITR 419
Income Tax Act, 1961 — Section 256, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts25 Mar 1977Dismissed
Gopinath Goel Vs 1st Addl. Dist. Judge, Meerut and Another
Allahabad High Court · AIR 1977 All 408 : (1977) AWC 192
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)