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Allahabad High Court judgments

1,00,469 judgments · page 3,706 of 5,024

High Courts03 Mar 1977Dismissed

Babu Lal Vs State of U.P.

Allahabad High Court · (1977) 03 AHC CK 0026

Criminal Procedure Code, 1898 (CrPC) — Section 173(4), 91Criminal Procedure Code, 1973 (CrPC) — Section 207Railway Property (Unlawful Possession) Act, 1966 — Section 3, 8, 9
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High Courts02 Mar 1977Dismissed

Ram Jiwan Singh Vs Kamlesh Kumar and Others

Allahabad High Court · (1977) AWC 275

Companies Act, 1956 — Section 153Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 19, 19(1), 3(1A), 3(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
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High Courts02 Mar 1977Allowed

Ram Prakash Vs Moolchand Gupta

Allahabad High Court · AIR 1977 All 556 : (1977) AWC 219

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103
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High Courts01 Mar 1977Dismissed

Nem Kumar Vs State and others

Allahabad High Court · (1977) 03 AHC CK 0030

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
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High Courts28 Feb 1977Allowed

Radhey Shyam Vs State of U.P.

Allahabad High Court · (1977) ACR 248

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)
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