COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,708 of 5,024

High Courts17 Feb 1977Dismissed

Smt. Sushma Giri and Others Vs The IX Addl. District Judge and Others

Allahabad High Court · (1977) AWC 215

General Clauses Act, 1897 — Section 4Uttar Pradesh General Clauses (Amendment) Act, 1975 — Section 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 14, 16, 18, 19

High Courts14 Feb 1977Allowed

Chhedi Singh Vs State

Allahabad High Court · (1977) ACR 175

Arms Act, 1959 — Section 25, 30

High Courts14 Feb 1977Dismissed

Faqir Chand Khattar and Others Vs The Regional Transport Authority, Dehra Dun and Others

Allahabad High Court · AIR 1977 All 273

Constitution (Forty-Second Amendment) Act, 1976 — Section 58, 58(2)

High Courts14 Feb 1977Dismissed

Raj Bahadur Singh and Others Vs Smt. Gaura alias Ram Piari

Allahabad High Court · (1977) AWC 165 : (1977) RD 165

Civil Procedure Code, 1908 (CPC) — Section 21Suits Valuation Act, 1887 — Section 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 331, 331(1), 331(1A)

High Courts14 Feb 1977

M/S. YOGESH KUMAR and SONS Vs COMMISSIONER OF SALES TAX.

Allahabad High Court · (1977) 6 CTR 145

Uttar Pradesh Sales Tax Act, 1948 — Section 11

High Courts14 Feb 1977

Ram Swarup Vs State

Allahabad High Court · (1977) ACR 250

Penal Code, 1860 (IPC) — Section 394, 397

High Courts10 Feb 1977Dismissed

Smt. Maya Srivastava Vs District Judge and Others

Allahabad High Court · (1977) AWC 666

Poor Relief Act, 1601 — Section 7Poor Relief Act, 1819 — Section 26Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22, 3

High Courts10 Feb 1977Allowed

Hari Bans Tewari and Others Vs Hari Shanker and Others

Allahabad High Court · (1977) ACR 187

Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 202(2), 203Penal Code, 1860 (IPC) — Section 307, 323, 440, 452

High Courts10 Feb 1977Allowed

Sri Ram Krishna Mission and Another Vs Paramanand and Others

Allahabad High Court · AIR 1977 All 421

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8

High Courts10 Feb 1977Dismissed

Smt. Premwati Vs Smt. Shanti Devi and Another

Allahabad High Court · AIR 1977 All 276 : (1977) AWC 176

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 13, 100

High Courts10 Feb 1977

Ram Asrey and Others Vs State and Others

Allahabad High Court · (1977) CriLJ 848

Criminal Procedure Code, 1973 (CrPC) — Section 145, 435

High Courts10 Feb 1977

State of U.P. Vs Bhola Ram and Another

Allahabad High Court · (1977) ACR 234

Criminal Procedure Code, 1973 (CrPC) — Section 499Penal Code, 1860 (IPC) — Section 420

High Courts09 Feb 1977Dismissed

Natthi Vs State

Allahabad High Court · (1977) ACR 251

Arms Act, 1959 — Section 25, 25(1)Penal Code, 1860 (IPC) — Section 347, 365

High Courts09 Feb 1977Dismissed

S. Haleemuddin Rahat Malsey Vs The U.P. State and Another

Allahabad High Court · (1977) CriLJ 622

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145Land Acquisition Act, 1894 — Section 6

High Courts09 Feb 1977Dismissed

Syed Haleemuddin Bahat Maulaey, Vakil, M.L.A. Vs State of Uttar Pradesh and Another

Allahabad High Court · (1977) AWC 369

Criminal Procedure Code, 1973 (CrPC) — Section 145(1)Land Acquisition Act, 1894 — Section 6Penal Code, 1860 (IPC) — Section 147, 323

High Courts09 Feb 1977Disposed Of

Ram Swarup Vs State of U.P.

Allahabad High Court · (1977) ACR 310

Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188

High Courts09 Feb 1977Dismissed

Union of India (UOI) and Another Vs Sahab Singh

Allahabad High Court · AIR 1977 All 277

Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 70

High Courts09 Feb 1977

Kartar Singh Vs State

Allahabad High Court · (1977) ACR 224

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7

High Courts09 Feb 1977

Raj Kishore Vs State

Allahabad High Court · (1977) ACR 308

Criminal Procedure Code, 1973 (CrPC) — Section 342, 480Penal Code, 1860 (IPC) — Section 228

High Courts08 Feb 1977Allowed

Registrar of Companies Vs KT. Financiers Private Ltd.

Allahabad High Court · (1978) 48 CompCas 129

Companies Act, 1956 — Section 433, 439(5)