High Courts24 Jan 1977Allowed

State of U.P. Vs Raj Bahadur and Others

Allahabad High Court · (1977) AWC 223

Criminal Procedure Code, 1973 (CrPC) — Section 207A, 207A(6), 209, 227, 251APenal Code, 1860 (IPC) — Section 395, 412Criminal Procedure Code, 1973 (CrPC) — Section 207A, 207A(6), 209, 227, 251A
High Courts21 Jan 1977

Tilak Singh Vs State

Allahabad High Court · (1977) ACR 220

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Defence of India Rules, 1962 — Rule 42, 43
High Courts21 Jan 1977Dismissed

Saghir Ahmad Vs State of U.P. and Others

Allahabad High Court · (1977) AWC 542

Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3A, 7BUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3
High Courts18 Jan 1977Dismissed

Mohd. Mustafa Vs Mansoor and Others

Allahabad High Court · AIR 1977 All 239

Civil Procedure Code, 1908 (CPC) — Section 100, 101, 96Evidence Act, 1872 — Section 41Transfer of Property Act, 1882 — Section 108, 45
High Courts17 Jan 1977Dismissed

Bajendra Vs State

Allahabad High Court · (1977) ACR 115

Telegraph Wires (Unlawful Possession) Act, 1950 — Section 2, 5
High Courts17 Jan 1977Allowed

Iqbal Bahadur Vidyarthi Vs District Judge and Others

Allahabad High Court · (1977) AWC 272

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 16, 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10, 11, 9(3)
High Courts13 Jan 1977Dismissed

Jhandu Singh Vs The District Judge and Others

Allahabad High Court · (1977) AWC 174

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)
High Courts10 Jan 1977

Ajodhya Prasad Vs State

Allahabad High Court · (1977) ACR 378

Criminal Procedure Code, 1973 (CrPC) — Section 537Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts07 Jan 1977Disposed Of

Bal Krishna Vs State

Allahabad High Court · (1977) 01 AHC CK 0025

Prevention of Food Adulteration Act, 1954 — Section 16, 7