High Courts01 Feb 1977Dismissed

Pooran Vs State

Allahabad High Court · (1977) ACR 311

Constitution of India, 1950 — Article 14, 19, 359Railway Property (Unlawful Possession) Act, 1966 — Section 3, 6Railway Protection Force Act, 1957 — Section 13
High Courts31 Jan 1977Allowed

S.P.Jain Vs State of U.P.and others

Allahabad High Court · (1977) 01 AHC CK 0019

Civil Service Regulations, 1920 — Para 465AConstitution of India, 1950 — Article 226Fundamental Rules, 1963 — Rule 56
High Courts28 Jan 1977Dismissed

Chetanya Raj Singh Vs II Addl. Civil Judge and Others

Allahabad High Court · (1977) AWC 289

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 49, 9Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 2(7), 3(7), 38B, 5(1)
High Courts28 Jan 1977

Parasuram Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1977) AWC 209

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 45A, 48, 5, 5(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 45A, 48, 5, 5(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 45A, 48, 5, 5(1)