High Courts17 Dec 1976Allowed
Gupta Cold Storage Vs Income Tax Officer, "B" Ward
Allahabad High Court · (1988) 115 ITR 819
Income Tax Act, 1961 — Section 148
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,712 of 5,024
High Courts17 Dec 1976Dismissed
Akhtar Hasan and Another Vs District Magistrate, Muzaffarnagar
Allahabad High Court · AIR 1977 All 247
Uttar Pradesh Municipalities Act, 1916 — Section 39
High Courts17 Dec 1976
Bal Krishna Vs Vijai Laxmi Khanna
Allahabad High Court · (1977) ACR 126
Criminal Procedure Code, 1973 (CrPC) — Section 482, 488, 488(6)
High Courts17 Dec 1976
GUPTA COLD STRONGE Vs Income Tax OFFICER, SPECIAL CIRCLE, "B" WARD, LUCKNOW.
Allahabad High Court · (1978) 115 ITR 819
Income Tax Act, 1961 — Section 132, 139, 143, 148, 43Income Tax Act, 1961 — Section 132, 139, 143, 148, 43Income Tax Act, 1961 — Section 132, 139, 143, 148, 43
High Courts16 Dec 1976Disposed Of
Santosh Kumar Agarwal Vs Tax Recovery Officer and Others
Allahabad High Court · (1978) 112 ITR 178
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 23, 23B, 35, 46(2)Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 — Section 3(1)
High Courts16 Dec 1976
I.T.C. LIMITED Vs UNION OF INDIA and Others
Allahabad High Court · (1977) 6 CTR 207
Central Excises and Salt Act, 1944 — Section 3, 4Central Excises and Salt Act, 1944 — Section 3, 4Central Excises and Salt Act, 1944 — Section 3, 4
High Courts16 Dec 1976
M/S. HIND LAMPS LTD. Vs THE UNION OF INDIA and Others
Allahabad High Court · (1977) 6 CTR 98(1)
Central Excises and Salt Act, 1944 — Section 2, 3, 4COMPANIES ACT, 1956 — Section 2, 4Constitution of India, 1950 — Article 226, 5, 6
High Courts15 Dec 1976Dismissed
Trilok Chand Vs State
Allahabad High Court · (1977) ACR 137
Forward Contracts (Regulation) Act, 1952 — Section 20, 21, 22B, 22B(1), 22B(2)
High Courts15 Dec 1976Dismissed
Hari Lal Arya Vs State of U.P.and others
Allahabad High Court · (1976) 12 AHC CK 0024
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 87A
High Courts14 Dec 1976Allowed
P.C. Chaturvedi Vs Bar Council of U.P. and Others
Allahabad High Court · (1977) AWC 45 : (1977) CriLJ 897
Advocates Act, 1961 — Section 35Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts14 Dec 1976Allowed
Shakoor and others Vs State of Uttar Pradesh and others
Allahabad High Court · (1976) 12 AHC CK 0023
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts14 Dec 1976Allowed
Commissioner of Wealth-tax Vs Sripat Singhania
Allahabad High Court · (1978) 112 ITR 363
Wealth Tax Act, 1957 — Section 24, 24(5), 7(1)Wealth Tax Rules, 1957 — Rule 1D
High Courts10 Dec 1976Dismissed
Kishore Vs Smt. Kalli and Others
Allahabad High Court · (1977) ACR 255
Criminal Procedure Code, 1973 (CrPC) — Section 482, 488
High Courts10 Dec 1976Dismissed
Kushal Pal Singh Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 58
High Courts09 Dec 1976Allowed
Imamuddin Vs The Board of Revenue, U.P., Allahabad and Others
Allahabad High Court · AIR 1977 All 300 : (1977) AWC 109 : (1977) RD 104
Limitation Act, 1963 — Section 15Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts09 Dec 1976Dismissed
Ram Lal Vs Kedar Nath
Allahabad High Court · (1977) AWC 135
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 6 Rule 18Criminal Procedure Code, 1973 (CrPC) — Section 133Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7C
High Courts08 Dec 1976Allowed
Murari Lal Agarwal Vs Mithan Lal
Allahabad High Court · (1977) AWC 41
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts03 Dec 1976Allowed
Dinesh Kumar Vs State of U.P.and others
Allahabad High Court · (1976) 12 AHC CK 0022
Constitution of India, 1950 — Article 311Uttar Pradesh Disciplinary Proceedings (Administrative Tribunal) Rules, 1947 — Rule 10, 3, 9(1)
High Courts03 Dec 1976Dismissed
Chhote Lal Jaiswal Vs The Sales Tax Officer and Another
Allahabad High Court · (1977) 40 STC 599
High Courts01 Dec 1976Allowed
Ramzan Ali Vs State of U.P. and Others
Allahabad High Court · AIR 1977 All 105
Uttar Pradesh Municipalities Act, 1916 — Section 47A, 87(12), 87A, 87A(12)Uttar Pradesh Town Areas Act, 1914 — Section 38(1)