High Courts18 Nov 1976
Sridhar Gupta Vs State
Allahabad High Court · (1977) AWC 69
Penal Code, 1860 (IPC) — Section 441, 447Trade Unions Act, 1926 — Section 15
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,714 of 5,024
High Courts18 Nov 1976
Baboo alias Akbar Husain Vs State
Allahabad High Court · (1977) ACR 151
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts17 Nov 1976Dismissed
Ram Dular Vs Smt. Prabhu Delaqd and Another
Allahabad High Court · (1977) ACR 157
Hindu Marriage (Amendment) Act, 1956 — Section 10, 13Hindu Marriage Act, 1955 — Section 4
High Courts17 Nov 1976Allowed
Ganga Prasad Sarraf Vs Smt. Sukra and Another
Allahabad High Court · AIR 1977 All 210
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Nov 1976Dismissed
Ram Dass and Another Vs Debi Prasad and Another
Allahabad High Court · AIR 1977 All 155 : (1977) AWC 23
Evidence Act, 1872 — Section 114
High Courts17 Nov 1976Disposed Of
Hindustan Aluminium Corporation Ltd. Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1978) 41 STC 147
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226
High Courts17 Nov 1976Dismissed
Hakim Ali and Another Vs Board of Revenue and Others
Allahabad High Court · (1977) AWC 42 : (1977) RD 147
Arbitration Act, 1940 — Section 2, 20, 21, 46, 47Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 192, 203, 204, 205, 206
High Courts17 Nov 1976
HINDUSTAN ALUMINIUM CORPORATION LTD. Vs 1. STATE OF U.P. 2. SALES TAX OFFICER.
Allahabad High Court · (1977) 6 CTR 82
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 226Central Sales Tax Act, 1956 — Section 14, 15
High Courts16 Nov 1976Allowed
Ummaid Ali Vs State
Allahabad High Court · (1977) ACR 147
Criminal Procedure Code, 1973 (CrPC) — Section 108, 111, 113, 116, 116(6)
High Courts16 Nov 1976Disposed Off
Raja Ram Raja Babu and Another Vs State of U.P. and Another
Allahabad High Court · (1977) AWC 162 : (1977) CriLJ 448
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 420, 500
High Courts16 Nov 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs M/S. LAKSHMI SUGAR MILLS.
Allahabad High Court · (1977) 6 CTR 195
Income Tax Act, 1961 — Section 256, 28, 30, 31, 32Income Tax Act, 1961 — Section 256, 28, 30, 31, 32Income Tax Act, 1961 — Section 256, 28, 30, 31, 32
High Courts15 Nov 1976Dismissed
Ram Lakhan Vs Ram Govind and Others
Allahabad High Court · AIR 1977 All 328 : (1977) AWC 100
Civil Procedure Code, 1908 (CPC) — Section 100, 101Specific Relief Act, 1963 — Section 19, 41
High Courts15 Nov 1976Allowed
Har Pal Singh Vs The State of U.P. and Another
Allahabad High Court · AIR 1977 All 302
Uttar Pradesh Municipalities Act, 1916 — Section 34(1B), 96
High Courts15 Nov 1976
Duli Singh Vs State of U.P. and Others
Allahabad High Court · (1977) ACR 108
Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 12, 14, 19
High Courts12 Nov 1976Allowed
Ram Swarup Vs State
Allahabad High Court · (1976) 11 AHC CK 0022
Penal Code, 1860 (IPC) — Section 441, 447Transfer of Property Act, 1882 — Section 106
High Courts11 Nov 1976Allowed
Gajadhar Singh Vs Hanwant Singh
Allahabad High Court · AIR 1977 All 137
Civil Procedure Code, 1908 (CPC) — Section 37, 99
High Courts10 Nov 1976Dismissed
Raj Kumar Shrawan Kumar Vs Central Board of Direct Taxes and Another
Allahabad High Court · (1977) 107 ITR 570
Income Tax Act, 1961 — Section 147, 148
High Courts10 Nov 1976
Babu Ram Vs Mohammad Ali and Others
Allahabad High Court · (1977) ACR 49
Criminal Procedure Code, 1973 (CrPC) — Section 252, 482, 484, 484(2)(a)Penal Code, 1860 (IPC) — Section 120B, 466, 469
High Courts10 Nov 1976
Kapoor Chand Vs Hazari Lal
Allahabad High Court · (1977) ACR 113
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 401, 540Penal Code, 1860 (IPC) — Section 406, 420
High Courts09 Nov 1976Dismissed
Baijnath Singh and Another Vs Board of Revenue and Others
Allahabad High Court · (1977) AWC 155
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 35AConstitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 60, 65, 65A, 67, 68