High Courts28 Aug 1978Disposed Of
Harish Chandra Arora Vs State of Uttar Pradesh and Another
Allahabad High Court · (1978) 08 AHC CK 0054
Constitution (Forty-Second Amendment) Act, 1976 — Section 58Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,653 of 5,024
High Courts28 Aug 1978
SMT. COMILLA MOHAN Vs ASSTT. CONTROLLER OF ESTATE DUTY and Another
Allahabad High Court · (1979) 8 CTR 196 : (1986) 15 ITD 10 : (1986) 24 TTJ 406
Constitution of India, 1950 — Article 131A, 14, 19Estate Duty Act, 1953 — Section 34, 5
High Courts25 Aug 1978Disposed Off
Commissioner of Income Tax Vs Tikam Chand Agarwal
Allahabad High Court · (1979) 119 ITR 248
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4)
High Courts25 Aug 1978Allowed
Ram Dularey Vs Addl. District Judge and Others
Allahabad High Court · (1978) AWC 705
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 21
High Courts25 Aug 1978
Commercial Art Press Vs Commissioner of Income Tax
Allahabad High Court · (1979) 9 CTR 148 : (1988) 115 ITR 876 : (1979) 1 TAXMAN 38
Income Tax Act, 1961 — Section 143(2), 148
High Courts25 Aug 1978
COMMERCIAL ART PRESS Vs COMMISSIONER OF Income Tax, LUCKNOW.
Allahabad High Court · (1978) 9 CTR 148 : (1978) 115 ITR 876
Income Tax Act, 1961 — Section 139, 143, 148
High Courts24 Aug 1978Dismissed
Bhai Lal and Another Vs State of U.P.
Allahabad High Court · (1979) ACR 146
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 395, 397
High Courts24 Aug 1978
Commissioner of Income Tax Vs Neemar Ram Badlu Ram
Allahabad High Court · (1979) 11 CTR 253 : (1980) 122 ITR 68
Income Tax Act, 1961 — Section 147, 148, 256(2)
High Courts24 Aug 1978Dismissed
Kunwar Gopi Chand Vs Nanak Chand
Allahabad High Court · AIR 1979 All 8
Transfer of Property Act, 1882 — Section 58
High Courts24 Aug 1978Allowed
Phool Chand Vs Lala Neem Chand and Another
Allahabad High Court · AIR 1978 All 539
Constitution of India, 1950 — Article 19(1), 19(5)
High Courts24 Aug 1978Allowed
Commissioner of Gift Tax Vs Ram Kishan
Allahabad High Court · (1979) 120 ITR 589
High Courts24 Aug 1978
Dayal Singh Kulfiwale Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 43 STC 374
High Courts24 Aug 1978Allowed
Phool Chand alias Budh Prakash Vs Lala Neem Chand and Another
Allahabad High Court · (1978) AWC 723
Constitution of India, 1950 — Article 19, 19(1), 19(5)
High Courts23 Aug 1978Disposed Off
Sterling Machine Tools Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 43 STC 72
High Courts23 Aug 1978Allowed
Budh Sen Vs Smt. Rahiman
Allahabad High Court · AIR 1978 All 549
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts23 Aug 1978Disposed Of
Commissioner of Sales Tax Vs Subash Mill Stores
Allahabad High Court · (1979) 43 STC 76
High Courts23 Aug 1978Dismissed
Dy. Director of Agriculture, Bareilly Vs Rameshwar Dayal
Allahabad High Court · (1978) 08 AHC CK 0047
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8), 22
High Courts23 Aug 1978Allowed
Mohammad Ibrahim Vs State of Uttar Pradesh and others
Allahabad High Court · (1978) 08 AHC CK 0038
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 12A, 14, 9
High Courts23 Aug 1978Dismissed
Bhairodin Vs Sri Pal
Allahabad High Court · (1978) 08 AHC CK 0037
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Aug 1978Dismissed
Commissioner of Sales Tax Vs Krishna Chemicals
Allahabad High Court · (1979) 43 STC 216