High Courts04 Sept 1978Allowed
Chandra Bhushan Vs State of U.P. and Others
Allahabad High Court · AIR 1978 All 552
Transfer of Property Act, 1882 — Section 5Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4, 5(3), 5(6)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,652 of 5,024
High Courts04 Sept 1978Allowed
Vishwa Nath Singh Vs State of U.P.and others
Allahabad High Court · (1978) 09 AHC CK 0032
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4A, 5
High Courts02 Sept 1978Allowed
Ami Singh alias Ami Chand Vs Smt. Prakashwati Varma
Allahabad High Court · (1978) AWC 796
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C, 7C(2), 7C(5), 7C(6)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30, 43(2)
High Courts02 Sept 1978Partly Allowed
Smt. Amina Begam Vs Ram Prakash
Allahabad High Court · (1979) ACJ 449 : AIR 1978 All 526
Civil Procedure Code, 1908 (CPC) — Section 100, 11
High Courts02 Sept 1978Allowed
Brij Bhushan Lal Sinha and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1978 All 475
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 10, 10, 2Uttar Pradesh Intermediate Education Act, 1921 — Section 7(4)
High Courts02 Sept 1978Allowed
Tara Chand and another Vs Shyam Lal
Allahabad High Court · (1978) 09 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Sept 1978
Laxmi Stores Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 43 STC 167
High Courts31 Aug 1978Allowed
Mohammad Yamin Vs The State of U.P. and Others
Allahabad High Court · (1978) AWC 793
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(8), 4A
High Courts31 Aug 1978Allowed
Pooran Chand Vs The District Judge and Others
Allahabad High Court · (1978) AWC 742
High Courts31 Aug 1978Disposed Off
Commissioner, Sales Tax Vs Suraj Mal Jagdish Narain
Allahabad High Court · (1979) 43 STC 259
Central Sales Tax Act, 1956 — Section 2
High Courts30 Aug 1978Allowed
Narendra Singh and Others Vs Tulsi Ram and Another
Allahabad High Court · (1979) AWC 174
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 102C
High Courts30 Aug 1978Dismissed
Bal Govind Kaya and others Vs Jamuna Prasad and others
Allahabad High Court · (1978) 08 AHC CK 0052
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 106
High Courts30 Aug 1978Dismissed
Ganga Prasad Gupta Vs Smt. Saleha Khatoon and Others
Allahabad High Court · AIR 1978 All 507
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)
High Courts30 Aug 1978Dismissed
Mahendra Singh Vs Smt. Krishna Devi
Allahabad High Court · (1979) ACJ 299 : AIR 1979 All 4 : (1978) AWC 698
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AHindu Succession Act, 1956 — Section 8
High Courts30 Aug 1978
Bhauram Jawahirmal Vs Commissioner of Income Tax
Allahabad High Court · (1979) 9 CTR 58 : (1980) 121 ITR 487
Income Tax Act, 1961 — Section 154
High Courts30 Aug 1978
U.P. State Cement Corporation Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 43 STC 476
Central Sales Tax Act, 1956 — Section 2, 3Central Sales Tax Act, 1956 — Section 2, 3Central Sales Tax Act, 1956 — Section 2, 3
High Courts29 Aug 1978Dismissed
Ram Autar Gupta Vs Hoshiyar Singh and another
Allahabad High Court · (1978) 08 AHC CK 0040
Registration Act, 1908 — Section 47, 52, 58, 59, 60Transfer of Property Act, 1882 — Section 54Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts29 Aug 1978
Commissioner of Sales Tax Vs Abdul Khaliq Mistri
Allahabad High Court · (1979) 43 STC 428
High Courts29 Aug 1978Dismissed
Commissioner, Sales Tax Vs Sheo Shanker Prasad
Allahabad High Court · (1979) 43 STC 181
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts28 Aug 1978
Commissioner of Income Tax Vs British India Corporation
Allahabad High Court · (1979) 117 ITR 651
Business Profits Tax Act, 1947 — Section 11, 11(1), 14, 4Income Tax Act, 1922 — Section 50