High Courts23 Aug 1978Dismissed
Krishna Nand Vs Commissioner of Wealth Tax and Others
Allahabad High Court · (1979) 8 CTR 179 : (1983) 139 ITR 756
Wealth Tax Act, 1957 — Section 14, 15, 16, 17A, 18(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,654 of 5,024
High Courts23 Aug 1978Allowed
Maikoo Vs Uma Shankar Bajpai
Allahabad High Court · AIR 1978 All 551
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 32 Rule 3
High Courts23 Aug 1978
Income Tax Officer Vs Vinod Krishna Som Prakash
Allahabad High Court · (1979) 117 ITR 594
Income Tax Act, 1961 — Section 143, 246
High Courts23 Aug 1978
ADDITIONAL COMMISSIONER OF INCOME TAX Vs KISHORE CHAND SHIV CHARANLAL.
Allahabad High Court · (1979) 8 CTR 209
Income Tax Act, 1961 — Section 34, 43
High Courts23 Aug 1978
COMMISSIONER OF INCOME TAX Vs JOKHI RAM BHAGWAN DAS.
Allahabad High Court · (1979) 8 CTR 211
Income Tax Act, 1922 — Section 22(4)
High Courts22 Aug 1978Disposed Of
Ashok Kumar Nigam Vs Nagar Palika and Others
Allahabad High Court · (1978) AWC 795
Companies Act, 1956 — Section 3Uttar Pradesh General Clauses Act, 1904 — Section 4(25)Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 2, 4
High Courts22 Aug 1978Dismissed
Sundar Lal Jain Vs Commissioner of Income Tax
Allahabad High Court · (1979) 117 ITR 316
Income Tax Act, 1961 — Section 68, 69
High Courts22 Aug 1978Dismissed
Har Prasad Vs Prescribed Authority,Aligarh & Ors.
Allahabad High Court · (1978) 08 AHC CK 0058
Constitution of India, 1950 — Article 226Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 15
High Courts21 Aug 1978Dismissed
Uma Nath Misra Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 839
Constitution of India, 1950 — Article 226
High Courts21 Aug 1978Disposed Off
Kunwar Lal Vs Bishwanath and Others
Allahabad High Court · (1978) AWC 673 : (1978) CriLJ 1818
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111
High Courts21 Aug 1978Dismissed
Smt. Premlata and Another Vs Ram Lubhaya and Others
Allahabad High Court · (1978) CriLJ 1822
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 145, 146, 147
High Courts21 Aug 1978
Commissioner of Wealth-tax Vs Padampat Singhania
Allahabad High Court · (1979) 9 CTR 56 : (1979) 117 ITR 443
Wealth Tax Rules, 1957 — Rule 1D
High Courts21 Aug 1978Allowed
Addl. Commissioner of Income Tax Vs A.K. Misra, Income Tax Officer
Allahabad High Court · (1979) 117 ITR 342
Income Tax Act, 1961 — Section 10(14)
High Courts21 Aug 1978Dismissed
Nasiruddin and Others Vs Ch. Ram Swarup and Others
Allahabad High Court · (1978) AWC 636 : (1978) RD 298
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 19, 331, 331, 331(1), 331(1A)
High Courts18 Aug 1978Allowed
The Committee of Management and Another Vs The District Inspector of Schools and Others
Allahabad High Court · (1978) AWC 729
Societies Registration Act, 1860 — Section 3, 3A, 3A(1), 3A(2), 3A(5)Uttar Pradesh General Clauses Act, 1904 — Section 5(1)Uttar Pradesh Intermediate Education Act, 1921 — Section 16A
High Courts18 Aug 1978
Mulk Raj Vs Commissioner of Income Tax
Allahabad High Court · (1979) 120 ITR 387 : (1980) 3 TAXMAN 61
Income Tax Act, 1961 — Section 64(2)
High Courts18 Aug 1978Dismissed
Nihal Singh and others Vs Sixth Addl.District Judge, Saharanpur and others
Allahabad High Court · (1978) 08 AHC CK 0048
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(1)(b)
High Courts18 Aug 1978Allowed
Committee of Management, Shahampal Smarak Junior High School, Bijrol and Another Vs Dist. Inspector of Schools, Meerut and Others
Allahabad High Court · AIR 1979 All 68
Societies Registration Act, 1860 — Section 3A, 3A(1), 3A(5)
High Courts17 Aug 1978Allowed
Nasim Vs State of U.P.
Allahabad High Court · (1979) ACR 27
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 428
High Courts17 Aug 1978Disposed Of
ADDL. COMMISSIONER OF Income Tax, LUCKNOW Vs CHUNNI LAL.
Allahabad High Court · (1979) 11 CTR 240 : (1979) 117 ITR 976
Income Tax Act, 1961 — Section 148