High Courts17 Aug 1978Allowed
Ram Nath Mehrotra Vs Commissioner of Income Tax
Allahabad High Court · (1979) 117 ITR 714
Income Tax Act, 1961 — Section 36(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,655 of 5,024
High Courts17 Aug 1978Dismissed
Addl. Commissioner of Income Tax Vs Karachi Kampatwala
Allahabad High Court · (1981) 127 ITR 421
Income Tax Act, 1961 — Section 271(1)
High Courts17 Aug 1978Allowed
Smt. Imtiaz Bano Vs Masood Ahmad Jafri and Others
Allahabad High Court · AIR 1979 All 25
Constitution of India, 1950 — Article 226(3)
High Courts17 Aug 1978
Addl. Commissioner of Income Tax Vs Sheetalaya
Allahabad High Court · (1979) 117 ITR 658
Income Tax Act, 1961 — Section 80J, 80J(1), 80J(3)
High Courts17 Aug 1978Allowed
Sant Singh Vs The Dist. Judge, Ballia and Others
Allahabad High Court · AIR 1978 All 559 : (1978) AWC 737
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts17 Aug 1978
Commissioner of Wealth-tax Vs His Highness Maharaja Vibhuti Narain Singh
Allahabad High Court · (1979) 117 ITR 246
Wealth Tax Act, 1957 — Section 5(1)
High Courts16 Aug 1978Dismissed
Commissioner of Sales Tax Vs Madan Sons
Allahabad High Court · (1979) 43 STC 207
High Courts16 Aug 1978Dismissed
Gopi Nath Vs The State
Allahabad High Court · (1979) CriLJ 414
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 222, 235, 236, 237, 403Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14
High Courts16 Aug 1978Disposed Of
Commissioner of Wealth Tax Vs J.K. Cotton Spinning and Weaving Mills Co. Ltd.
Allahabad High Court · (1979) 118 ITR 633
Income Tax Act, 1961 — Section 23AWealth Tax Act, 1957 — Section 17
High Courts16 Aug 1978Allowed
Indian Farmers Fertilizers Corporation Ltd. Vs Ramesh Chandra Grover and Others
Allahabad High Court · (1978) AWC 772
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21, 21(1), 21(2), 3
High Courts16 Aug 1978
Commissioner of Sales Tax Vs The Cantonment Board
Allahabad High Court · (1979) 44 STC 40
Uttar Pradesh Sales Tax Act, 1948 — Section 2(c)Uttar Pradesh Sales Tax Act, 1948 — Section 2(c)Uttar Pradesh Sales Tax Act, 1948 — Section 2(c)
High Courts14 Aug 1978
Addl. Commissioner of Income Tax Vs Farrukhabad Electric Supply Co. Ltd.
Allahabad High Court · (1980) 122 ITR 404
Income Tax Act, 1961 — Section 41(2), 80B(7), 80I
High Courts14 Aug 1978
Raghuraj Singh Vs State of U.P.
Allahabad High Court · (1978) ACR 354
Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Aug 1978Allowed
Dhirendra Mohan Chaudhary and Others Vs IInd Additional District Judge and Others
Allahabad High Court · (1979) AWC 9
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(14)
High Courts11 Aug 1978Allowed
Bhagwan Dass and others Vs State of U.P.
Allahabad High Court · (1978) 08 AHC CK 0055
Prevention of Food Adulteration Act, 1954 — Section 20
High Courts11 Aug 1978Disposed Of
Phundi Lal Vs Civil Judge, Jhansi and others
Allahabad High Court · (1978) 08 AHC CK 0046
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 102Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(14), 3(15), 4(ii)(a), 5, 6
High Courts11 Aug 1978Dismissed
Kailash Singh Rajput Vs Ram Prakash
Allahabad High Court · AIR 1979 All 110
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151
High Courts11 Aug 1978
Commissioner of Sales Tax Vs Kedari Lal Barsaiya
Allahabad High Court · (1979) 43 STC 429
High Courts11 Aug 1978Dismissed
Vinod Chandra Dubey Vs IX Addl. Distt. and Sessions Judge and Others
Allahabad High Court · (1978) AWC 726
Land Acquisition Act, 1894 — Section 12Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 18, 18(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 9(3)
High Courts10 Aug 1978Dismissed
Harish Chandra Dwivedi Vs First Addl.District and Sessions Judge, Allahabad and others.
Allahabad High Court · (1978) 08 AHC CK 0045
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 34, 41