COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,651 of 5,024

High Courts11 Sept 1978Dismissed

Bankey Lal and another Vs Dharam Deo Lal and others

Allahabad High Court · (1978) 09 AHC CK 0033

Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Article 47, 29(2)Uttar Pradesh Tenancy Act, 1939 — Section 183

High Courts11 Sept 1978Dismissed

Altaf Hussain Vs Nasreen Zahra

Allahabad High Court · AIR 1978 All 515

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Evidence Act, 1872 — Section 165, 43, 45Special Marriage Act, 1954 — Section 13, 13(2)

High Courts08 Sept 1978Allowed

Smt. Qaiser Jahan Begum Vs Rizwan Ullah Khan and Another

Allahabad High Court · (1978) ACR 428

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 488

High Courts08 Sept 1978Dismissed

Trilok Singh Vs State of Uttar Pradesh and Others

Allahabad High Court · (1978) AWC 782

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(17), 3(7), 5(1), 5(3), 5(6)

High Courts08 Sept 1978Dismissed

Haji Abdul Hamid Vs Commissioner of Income Tax

Allahabad High Court · (1980) 122 ITR 1000

Income Tax Act, 1922 — Section 15A, 2(6AA), 41, 41(2)

High Courts08 Sept 1978Allowed

Rameshwar Prasad Vs District Judge, Moradabad and Others

Allahabad High Court · (1978) 09 AHC CK 0039

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

High Courts08 Sept 1978Dismissed

Sardar Sampuran Singh Vs Prem Singh

Allahabad High Court · (1978) 09 AHC CK 0030

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

High Courts08 Sept 1978

Farrukhabad Cold Storage (P.) Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (1979) 9 CTR 39 : (1979) 119 ITR 895 : (1979) 1 TAXMAN 26

Income Tax Act, 1961 — Section 80, 80B(7)

High Courts07 Sept 1978Allowed

Lakhan Lal Vs Lakshmi Pustakalaya

Allahabad High Court · (1978) AWC 707

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115

High Courts07 Sept 1978Disposed Of

Lallumal Vs Commissioner of Income Tax

Allahabad High Court · (1979) 1 TAXMAN 31

Income Tax Act, 1961 — Section 147

High Courts07 Sept 1978

Commissioner of Wealth-tax Vs Rajendra Kumar Jhunjhunwala

Allahabad High Court · (1979) 11 CTR 248 : (1979) 118 ITR 523

Wealth Tax Rules, 1957 — Rule 1D

High Courts07 Sept 1978

Lallu Mal Vs Commissioner of Income Tax

Allahabad High Court · (1980) 126 ITR 42

Income Tax Act, 1961 — Section 147

High Courts07 Sept 1978Allowed

S.N.Singh, Major Vs Cantonment Board, Varanasi and others

Allahabad High Court · (1978) 09 AHC CK 0034

Cantonments Electoral Rules, 1945 — Rule 43, 45

High Courts07 Sept 1978Allowed

Vir Narain Tyagi Vs State of U.P. and Others

Allahabad High Court · AIR 1978 All 490

Constitution of India, 1950 — Article 14, 19(1), 254(2), 301, 47Drugs and Cosmetics Act, 1940 — Section 3Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 2

High Courts06 Sept 1978Dismissed

Commissioner of Income Tax Vs Gopal Krishna Singhania

Allahabad High Court · (1980) 121 ITR 260

Income Tax Act, 1961 — Section 80G

High Courts06 Sept 1978Allowed

Beni Prasad Sidhgopal Vs Commissioner of Income Tax

Allahabad High Court · (1979) 10 CTR 310 : (1981) 128 ITR 659

Income Tax Act, 1922 — Section 26A

High Courts06 Sept 1978Dismissed

Addl. Commissioner of Income Tax Vs Atma Singh Steel Rolling Mills

Allahabad High Court · (1979) 11 CTR 246 : (1979) 120 ITR 590 : (1979) 1 TAXMAN 30

Income Tax Act, 1961 — Section 148, 271(1)

High Courts06 Sept 1978

Commissioner of Sales Tax Vs Marwah and Co.

Allahabad High Court · (1979) 43 STC 435

High Courts06 Sept 1978

Nagar Swasthya Adhikari, Nagar Mahapalika Vs Vishambher Nath

Allahabad High Court · (1978) ACR 402

Prevention of Food Adulteration Act, 1954 — Section 13(5), 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 20

High Courts04 Sept 1978Dismissed

Commissioner of Income Tax Vs Nem Kumar Jain

Allahabad High Court · (1981) 130 ITR 297

Income Tax Act, 1961 — Section 154, 155, 155(1)