High Courts25 Sept 1978Allowed
Satya Narain Vs Ashok Kumar and Others
Allahabad High Court · (1978) AWC 784
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,649 of 5,024
High Courts25 Sept 1978Dismissed
COMMISSIONER OF Income Tax Vs HARISH CHAND.
Allahabad High Court · (1979) 11 CTR 236
Income Tax Act, 1961 — Section 148, 274
High Courts25 Sept 1978
Commissioner of Income Tax Vs Krishi Udyog Evam Saurkusha Pradershini
Allahabad High Court · (1979) 9 CTR 176 : (1981) 128 ITR 214
Income Tax Act, 1961 — Section 10(20)
High Courts25 Sept 1978
Addl. Commissioner of Income Tax Vs Quality Sweet House
Allahabad High Court · (1979) 9 CTR 175 : (1981) 130 ITR 309
Income Tax Act, 1961 — Section 271(1)
High Courts25 Sept 1978Dismissed
Mahavir and Others Vs The State of U.P. and Others
Allahabad High Court · AIR 1979 All 3
Constitution of India, 1950 — Article 254General Clauses Act, 1897 — Section 3(31)Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 12(2)
High Courts25 Sept 1978Dismissed
Avadh Bihari Lal Vs Addl. Civil Judge, Bulandshahar and another
Allahabad High Court · (1978) 09 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1972 — Section 30(2), 9Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13, 4A
High Courts25 Sept 1978
Lit Light Company Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 43 STC 449
Income Tax Act, 1961 — Section 34Income Tax Act, 1961 — Section 34Income Tax Act, 1961 — Section 34
High Courts25 Sept 1978Allowed
Jairaj Singh and Others Vs District Magistrate and Others
Allahabad High Court · (1979) AWC 18
Penal Code, 1860 (IPC) — Section 177Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 18Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10, 10(1), 10(2), 7, 7(2)
High Courts23 Sept 1978Allowed
Bhagwan Dass Veni Vs Rajendra Narain Bhatnagar and Others
Allahabad High Court · (1978) AWC 831
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 20(2), 39
High Courts23 Sept 1978
Om Prakash Srivastava and Others Vs Dudh Nath Srivastava and Another
Allahabad High Court · (1979) ACR 402
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 190(2), 482, 483Hindu Minority and Guardianship Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 361, 365
High Courts22 Sept 1978
Vishnu Awatar Vs State
Allahabad High Court · (1978) AWC 769 : (1978) CriLJ 1664
Prevention of Food Adulteration Act, 1954 — Section 14, 16, 19, 7
High Courts22 Sept 1978
Bundoo Vs Smt. Mahrul Nisa and Another
Allahabad High Court · (1978) AWC 790 : (1978) CriLJ 1661
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Sept 1978Dismissed
G.P. Asthana, Chief Food Inspector Vs Shri Kishan and Others
Allahabad High Court · (1979) ACR 44
Prevention of Corruption Act, 1947 — Section 6, 6(1)Prevention of Food Adulteration Act, 1954 — Section 14, 14A, 16, 2, 20
High Courts20 Sept 1978Allowed
Haseen Yusuf Vs Syed Ashiq Ali
Allahabad High Court · (1978) AWC 711
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Sept 1978Partly Allowed
Addl. Commissioner of Income Tax Vs Abbas Wazir (P.) Ltd. and Samad Carpet (P.) Ltd.
Allahabad High Court · (1979) 9 CTR 169 : (1979) 116 ITR 811
Finance Act, 1974 — Section 2(6), 2(8)Income Tax Act, 1961 — Section 251
High Courts20 Sept 1978Dismissed
State of Uttar Pradesh Vs Swami Radha Krishna Virajman Mandir and another
Allahabad High Court · (1978) 09 AHC CK 0038
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts19 Sept 1978Allowed
Shiam Babu Vs The VI Addl. Distt. and Sessions Judge and Others
Allahabad High Court · (1978) AWC 812
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
High Courts19 Sept 1978Dismissed
Ram Lakhan and Others etc. Vs State
Allahabad High Court · (1979) CriLJ 1007
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts19 Sept 1978Dismissed
Ram Charan Vs State of U.P. and Others
Allahabad High Court · AIR 1979 All 114 : (1978) AWC 677
Civil Procedure Code, 1908 (CPC) — Section 10Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5, 5(1), 5(2), 5(6)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 37, 38B
High Courts18 Sept 1978Dismissed
Shaukat Ali Vs State and Another
Allahabad High Court · (1978) AWC 671
Criminal Procedure Code, 1973 (CrPC) — Section 169, 190, 192, 200, 202Penal Code, 1860 (IPC) — Section 420, 468