High Courts25 Oct 1978Dismissed
Jaibir Vs State
Allahabad High Court · (1979) ACR 1
Penal Code, 1860 (IPC) — Section 302, 324
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,647 of 5,024
High Courts25 Oct 1978
Commissioner of Income Tax Vs Brij Raman Das
Allahabad High Court · (1979) 9 CTR 50 : (1979) 118 ITR 397
Income Tax Act, 1961 — Section 67(2), 80L
High Courts24 Oct 1978Allowed
Panna Lal Vs Sharafat Ali
Allahabad High Court · (1978) 10 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 107
High Courts24 Oct 1978Dismissed
Satgur Prasad and anothers Vs Ram Sewak Jaiswal and others
Allahabad High Court · (1978) 10 AHC CK 0026
Transfer of Property Act, 1882 — Section 67
High Courts24 Oct 1978Allowed
Smt. Bitola Kuer Vs Sri Ram Charan and Others
Allahabad High Court · AIR 1978 All 555
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 101, 102, 103, 104, 114Limitation Act, 1963 — Article 65
High Courts23 Oct 1978Allowed
Niranjan and Others Vs U.P. State and Others
Allahabad High Court · (1978) AWC 735
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts23 Oct 1978Allowed
Lal Parmatma Prasad Lal Vs State of Uttar Pradesh and others
Allahabad High Court · (1978) 10 AHC CK 0019
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 6(f)
High Courts20 Oct 1978Allowed
Savitri Devi Vs State of U.P.
Allahabad High Court · (1978) 10 AHC CK 0027
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 6(1)(b)
High Courts20 Oct 1978
Commissioner, Sales Tax Vs P.K. Rajendra and Company
Allahabad High Court · (1979) 43 STC 228
High Courts20 Oct 1978
Commissioner of Sales Tax Vs Jagdish Prasad Satish Prasad
Allahabad High Court · (1979) 43 STC 415
Income Tax Act, 1961 — Section 147Income Tax Act, 1961 — Section 147Income Tax Act, 1961 — Section 147
High Courts20 Oct 1978
Nirmal Singh Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1979) AWC 16 : (1979) CriLJ 226
Criminal Procedure Code, 1973 (CrPC) — Section 170, 195, 196, 476Penal Code, 1860 (IPC) — Section 190, 195, 211Criminal Procedure Code, 1973 (CrPC) — Section 170, 195, 196, 476
High Courts19 Oct 1978Disposed Of
Rajendra Prakash Rastogi and Others Vs U.P. State Road Transport Corporation and Others
Allahabad High Court · (1988) 1 ACC 185
Motor Vehicles Act, 1988 — Section 110A
High Courts19 Oct 1978Allowed
Chhattar Singh and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1978) 10 AHC CK 0022
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts18 Oct 1978Allowed
Sukhbir Singh Jain Vs District Judge, Muzaffarnagar and others
Allahabad High Court · (1978) 10 AHC CK 0024
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts18 Oct 1978Allowed
Brijendra Nath Saxena Vs The III Additional District Judge and Others
Allahabad High Court · (1979) AWC 107
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 16, 21, 21(7)
High Courts17 Oct 1978Disposed Of
Smt. Preeti Archana Sharma Vs Ravind Kr. Sharma
Allahabad High Court · AIR 1979 All 29 : (1978) AWC 817
Hindu Marriage Act, 1955 — Section 24
High Courts17 Oct 1978Dismissed
Arun Kumar Rai and Others Vs Babu Ram Rai and Others
Allahabad High Court · (1978) 10 AHC CK 0032
Limitation Act, 1908 — Article 148, 28Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 14(1), 209
High Courts06 Oct 1978Allowed
Smt. Jokhna Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1979) AWC 295 : (1979) RD 231
Uttar Pradesh Tenancy Act, 1939 — Section 35Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 171(1)
High Courts06 Oct 1978Dismissed
Badloo and Others Vs Kandbai and Others
Allahabad High Court · (1979) AWC 83
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18, 20, 3
High Courts06 Oct 1978
Khajan Singh Ashok Kumar Vs Commissioner, Sales Tax
Allahabad High Court · (1979) 43 STC 173