High Courts03 Nov 1978Disposed Of
Saraya Sugar Mills (P.) Ltd. Vs Commissioner of Income Tax (No. 2)
Allahabad High Court · (1979) 116 ITR 398
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,646 of 5,024
High Courts03 Nov 1978Allowed
Jitendra Singh Vs Kailash Chandra Vaish
Allahabad High Court · (1978) 11 AHC CK 0023
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 43(1)(s)
High Courts03 Nov 1978
Saraya Sugar Mills (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1979) 11 CTR 257 : (1979) 117 ITR 344 : (1979) 1 TAXMAN 125
High Courts03 Nov 1978
Commissioner of Income Tax Vs Chandra Agro P. Ltd.
Allahabad High Court · (1979) 117 ITR 251
Income Tax Act, 1961 — Section 32(1)
High Courts03 Nov 1978Allowed
Devi Sunder Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1979) AWC 354
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 48(3)
High Courts30 Oct 1978Dismissed
E. Hill and Co. (Pvt.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1979) 9 CTR 52 : (1980) 122 ITR 630
Income Tax Act, 1961 — Section 147
High Courts30 Oct 1978Dismissed
Kanhaiya Lal Gupta and another Vs Kailash Behari and Others
Allahabad High Court · (1978) 10 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(3)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(1)(b), 21(i)(a)
High Courts30 Oct 1978
Intesco Raw Silk Company Vs Commissioner of Income Tax
Allahabad High Court · (1979) 11 CTR 235 : (1979) 117 ITR 315
Income Tax Act, 1961 — Section 37Industrial Disputes Act, 1947 — Section 25FF
High Courts30 Oct 1978Allowed
Subas Rai Vs State
Allahabad High Court · (1979) AWC 105
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 116, 116(6)
High Courts30 Oct 1978Allowed
Mahant Bhagwan Das Vs The Prescribed Authority (Ceiling) Konch and Others
Allahabad High Court · (1979) AWC 11
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(17), 4, 5, 5(1)
High Courts30 Oct 1978Allowed
Mohan Meakin Breweries Ltd. and Others Vs Excise Inspector-in-Charge and Others
Allahabad High Court · (1979) 4 ELT 7
Constitution of India, 1950 — Article 265Uttar Pradesh Excise Act, 1910 — Section 28, 29
High Courts30 Oct 1978Dismissed
State of Uttar Pradesh Vs L.J. Jhonson
Allahabad High Court · (1978) AWC 731
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 3, 4, 4(10), 4(11)
High Courts30 Oct 1978Allowed
Nand Kishore Sharraf Vs The District Judge and Others
Allahabad High Court · (1979) AWC 3
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts27 Oct 1978Dismissed
Ghasita Vs Smt. Brahma Wati and Another
Allahabad High Court · AIR 1979 All 299
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 104, Order 21 Rule 106
High Courts27 Oct 1978Dismissed
Rahim Uddin Vs Ramzano and another
Allahabad High Court · (1978) 10 AHC CK 0030
Evidence Act, 1872 — Section 101, 102Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts26 Oct 1978Allowed
Chandrapal Singh and Another Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 78
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts26 Oct 1978Dismissed
Commissioner of Income Tax Vs Kapur Brothers
Allahabad High Court · (1979) 118 ITR 741 : (1979) 1 TAXMAN 25
High Courts26 Oct 1978Allowed
Security Printers of India P. Ltd. Vs Deputy Secretary, Government of India and Others
Allahabad High Court · (1980) 50 CompCas 690
Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 26
High Courts26 Oct 1978
Commissioner of Income Tax Vs London Machinery Co.
Allahabad High Court · (1979) 10 CTR 301 : (1979) 117 ITR 111 : (1979) 1 TAXMAN 24
Income Tax Act, 1961 — Section 40
High Courts25 Oct 1978Allowed
Sukhbir Vs The Prescribed Authority and Others
Allahabad High Court · (1978) AWC 838
Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1972 — Section 19(2)Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1974 — Section 9Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1976 — Section 31(2)