High Courts23 Nov 1978Allowed
Diwan Singh Vs Civil Judge and Others
Allahabad High Court · (1979) AWC 200 : (1979) RD 7
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 4A
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,644 of 5,024
High Courts23 Nov 1978Dismissed
M.S. Thakur Vs State of U.P.
Allahabad High Court · (1979) ACR 208
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 482General Insurance Business (Nationalisation) Act, 1972 — Section 3, 31, 4, 4(1), 7(1)
High Courts23 Nov 1978Dismissed
Syed Mohd. Mohsin Rizvi and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1979 All 234
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115Uttar Pradesh Muslim Waqfs Act, 1960 — Section 12
High Courts23 Nov 1978Dismissed
S.C. Agrawal Vs State of U.P.
Allahabad High Court · (1979) AWC 314
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 11, 12, 2, 3, 3(3)Banking Companies (Amendment) Act, 1956 — Section 2(7)Banking Regulation Act, 1949 — Section 27, 46(A), 5
High Courts22 Nov 1978Dismissed
Milap Chand Vs Badri Prasad
Allahabad High Court · AIR 1979 All 162
Limitation Act, 1963 — Article 64, 65
High Courts22 Nov 1978Dismissed
L. Kashi Nath Seth Vs Collector, Central Excise, Allahabad and Others
Allahabad High Court · AIR 1979 All 128
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 141Constitution of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 71
High Courts21 Nov 1978Dismissed
Shantanand Giri Vs First Addl.District Judge, Ghazipur and others
Allahabad High Court · (1978) 11 AHC CK 0035
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 38B, 6(f)
High Courts21 Nov 1978Dismissed
Vidyawati Vs State of Uttar Pradesh and other
Allahabad High Court · (1978) 11 AHC CK 0030
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(6)
High Courts20 Nov 1978Allowed
Mithilesh Kumari Vs Commissioner of Income Tax and Others
Allahabad High Court · (1979) 119 ITR 728
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132(11), 132(12), 132(5)
High Courts20 Nov 1978Allowed
Mahant Jagroop Gir Vs Deputy Director of Consolidation, Ballta and others
Allahabad High Court · (1978) 11 AHC CK 0046
Constitution of India, 1950 — Article 226
High Courts20 Nov 1978Allowed
Rajeev Kumar Vs State of Uttar Pradesh and others
Allahabad High Court · (1978) 11 AHC CK 0043
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5(6) Expl.1(a), 5(6) Expl.1(b)
High Courts20 Nov 1978Allowed
Virendra Tyagi Vs Sahu radhey shyam
Allahabad High Court · (1978) 11 AHC CK 0025
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts20 Nov 1978Dismissed
Durga Bansal Cold Storage and Ice Factory Vs State of Uttar Pradesh
Allahabad High Court · (1978) 11 AHC CK 0021
Constitution of India, 1950 — Article 226Uttar Pradesh Regulation of Cold Storages Act, 1976 — Section 23, 27Uttar Pradesh Regulation of Cold Storages Ordinance, 1975 — Section 27
High Courts20 Nov 1978Allowed
Sewak Ram and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1979 All 187
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10
High Courts17 Nov 1978Disposed Of
Chandrashekhar and Others Vs State
Allahabad High Court · (1978) ACR 455
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 173(2), 173(5), 190Penal Code, 1860 (IPC) — Section 323, 325, 506
High Courts17 Nov 1978Dismissed
Lt. Commander Sri. G.D. Mukharji Vs State
Allahabad High Court · (1979) ACR 38
Criminal Procedure Code, 1973 (CrPC) — Section 482Navy Act, 1957 — Section 2(1), 3, 4, 77, 80Penal Code, 1860 (IPC) — Section 307
High Courts16 Nov 1978Dismissed
Jaswant Singh Verma Vs Superintendent, District Jail, Lucknow and Others
Allahabad High Court · (1978) 11 AHC CK 0024
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B
High Courts16 Nov 1978Allowed
Oriental Fire and General Insurance Co. Vs Duli Chand Omrao Lal Oil Mills
Allahabad High Court · (1979) AWC 149
Arbitration Act, 1940 — Section 20
High Courts15 Nov 1978Allowed
State of Uttar Pradesh Vs Samar Singh Inter College and Another
Allahabad High Court · (1979) AWC 79
Constitution of India, 1950 — Article 226Imposition of Ceiling of Land Holdings Act, 1961 — Section 10(2), 3(10), 5(1), 5(2), 7(4)
High Courts15 Nov 1978Allowed
Smt. Bhagwan Dei Vs State of Uttar Pradesh and Others
Allahabad High Court · (1979) AWC 86 : (1979) RD 3
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 29, 30(2), 5