High Courts18 Sept 1978Allowed
Lachman Singh Vs State
Allahabad High Court · (1978) AWC 747
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 23
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,650 of 5,024
High Courts18 Sept 1978Dismissed
Smt. Banarsi Devi Vs C.P. Saxena and Another
Allahabad High Court · (1979) AWC 85
High Courts18 Sept 1978
Commissioner of Income Tax Vs U.P. Co-operative Cane Union Federation Ltd.
Allahabad High Court · (1979) 9 CTR 160 : (1980) 122 ITR 913
Income Tax Act, 1961 — Section 80P(2)
High Courts18 Sept 1978Allowed
Abdul Ghani Vs Mahendra Kumar and Others
Allahabad High Court · AIR 1979 All 106
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts18 Sept 1978
Bharat Hari Singhania Vs Commissioner of Wealth-tax
Allahabad High Court · (1979) 9 CTR 164 : (1979) 119 ITR 258
Wealth Tax Act, 1957 — Section 2, 7(1)Wealth Tax Rules, 1957 — Rule 1D
High Courts18 Sept 1978
Mehboob Raza Khan Vs Mohd. Shah Khan and Others
Allahabad High Court · (1979) CriLJ 228
Criminal Procedure Code, 1973 (CrPC) — Section 115, 145, 146, 397, 398General Clauses Act, 1897 — Section 6Prevention of Corruption Act, 1988 — Section 5
High Courts18 Sept 1978
Addl. Commissioner of Income Tax Vs Radhey Shyam Jagdish Prasad
Allahabad High Court · (1979) 117 ITR 186
Income Tax Act, 1961 — Section 133, 40A(1), 40A(3)
High Courts18 Sept 1978
Mahboob Raza Khan Vs Mohd. Shah Khan and Others
Allahabad High Court · (1978) AWC 750
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 145, 145, 145(1), 145(1), 145(4)General Clauses Act, 1897 — Section 6
High Courts18 Sept 1978
Ghulam Rasool Riaz Ahmad Vs State
Allahabad High Court · (1978) ACR 349
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1)
High Courts15 Sept 1978Allowed
Pratap Singh Vs District Judge and Others
Allahabad High Court · (1978) AWC 671
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 12, 13, 13A
High Courts15 Sept 1978Dismissed
The National Small Industries Vs Bishambhar Nath and Others
Allahabad High Court · AIR 1979 All 35
Evidence Act, 1872 — Section 114, 3
High Courts14 Sept 1978Allowed
Commissioner, Sales Tax Vs Dhanna Mal Pursottam Das
Allahabad High Court · (1979) 43 STC 285
High Courts14 Sept 1978
Shree Gopal Motors Vs Commissioner, Sales Tax
Allahabad High Court · (1979) 43 STC 379
Uttar Pradesh Sales Tax Act, 1948 — Section 7Uttar Pradesh Sales Tax Act, 1948 — Section 7Uttar Pradesh Sales Tax Act, 1948 — Section 7
High Courts14 Sept 1978Dismissed
State of U.P. Vs The Hindustan Construction Co. Ltd.
Allahabad High Court · (1978) AWC 702
Arbitration Act, 1940 — Section 20, 20(4), 39
High Courts14 Sept 1978
Nafis Ahmad Vs Abdul Rahim and Another
Allahabad High Court · AIR 1979 All 63 : (1978) AWC 694
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1963 — Article 128, 136
High Courts14 Sept 1978Allowed
Khaki Prasad Vs Harsingpur Sadhan Sahkari Samiti Ltd. and Others
Allahabad High Court · (1979) AWC 1
Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 237
High Courts13 Sept 1978Dismissed
Amar Nath Murarilal and Others Vs Commissioner of Income Tax
Allahabad High Court · (1979) 9 CTR 154 : (1981) 130 ITR 699
Income Tax Act, 1922 — Section 34(1), 64
High Courts13 Sept 1978Allowed
Pooran Chand Seth Vs Prabhat Kunwar
Allahabad High Court · AIR 1979 All 58
Provincial Small Cause Courts Act, 1887 — Article 4, 15, 25
High Courts13 Sept 1978Allowed
Sheo Mangal Lal Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1979) AWC 37 : (1979) RD 68
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9A(2)
High Courts13 Sept 1978Dismissed
Commissioner, Sales Tax Vs Bishambhar Dutt Mohan Lal
Allahabad High Court · (1979) 43 STC 189