High Courts01 Aug 1979Dismissed
Nar Singh Vs Additional District Magistrate and Another
Allahabad High Court · (1979) CriLJ 1426
Constitution of India, 1950 — Article 19, 21, 22
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,620 of 5,024
High Courts01 Aug 1979
Kumari Parvati Vs State of U.P.
Allahabad High Court · (1979) ACR 409
Constitution of India, 1950 — Article 13, 14, 21, 254(2)Criminal Procedure (Uttar Pradesh Amendment) Act, 1976 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 167, 209, 41, 437, 438
High Courts01 Aug 1979Allowed
Smt. Damyanti Devi and Another Vs Brindaban and Others
Allahabad High Court · (1979) AWC 687
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts31 Jul 1979Dismissed
Nepal Singh Vs State
Allahabad High Court · (1979) ACR 486
Penal Code, 1860 (IPC) — Section 420
High Courts31 Jul 1979Allowed
M.P. Sugar Mills Co. (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1979) 13 CTR 175 : (1979) 120 ITR 348 : (1979) 2 TAXMAN 587
Companies (Profits) Surtax Act, 1964 — Rule 1Companies Act, 1956 — Section 350
High Courts31 Jul 1979Dismissed
Daya Shanker Vijay Kumar Vs Commissioner of Income Tax
Allahabad High Court · (1980) 124 ITR 691 : (1979) 2 TAXMAN 584
Income Tax Act, 1961 — Section 185
High Courts30 Jul 1979Partly Allowed
Virendra Kumar Vs State of U.P. and Others
Allahabad High Court · AIR 1980 All 100
Forest Act, 1927 — Section 82, 83, 83(1)Sales of Goods Act, 1930 — Section 54(4)
High Courts30 Jul 1979Dismissed
Mohd. Yaqub Vs The State of U.P. and Others
Allahabad High Court · AIR 1980 All 213
Forest Act, 1927 — Section 82, 83
High Courts30 Jul 1979Dismissed
Hargovind Sethi Vs State of Uttar Pradesh and other
Allahabad High Court · (1979) 07 AHC CK 0034
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 8, 9
High Courts28 Jul 1979Dismissed
Shyam Behari Lal Vs Patiram and Another
Allahabad High Court · (1979) AWC 597
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 21 Rule 66Transfer of Property Act, 1882 — Section 53
High Courts27 Jul 1979Dismissed
Commissioner of Sales Tax Vs Bajrang Glass Works
Allahabad High Court · (1980) 45 STC 270
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts27 Jul 1979Dismissed
C.B. Joshi Vs Smt. Ganga Devi
Allahabad High Court · AIR 1980 All 130
Hindu Marriage Act, 1955 — Section 24Hindu Marriage and Divorce Rules, 1956 — Rule 17
High Courts26 Jul 1979Disposed Of
Commissioner of Income Tax Vs Hindustan Commercial Bank Ltd.
Allahabad High Court · (1980) 122 ITR 645
Income Tax Act, 1961 — Section 155(6), 36, 36(2)
High Courts26 Jul 1979Dismissed
Smt. Rajdei Vs Lautan and Another
Allahabad High Court · AIR 1980 All 109
Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 24, 7
High Courts25 Jul 1979Allowed
Krishna Mohan and Others Vs Board of High School and Intermediate Education
Allahabad High Court · (1979) AWC 647
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 13
High Courts24 Jul 1979Allowed
Puttu Lal Vs State
Allahabad High Court · (1979) ACR 444
Constitution of India, 1950 — Article 166Criminal Procedure Code, 1973 (CrPC) — Section 196A, 196A(2)Penal Code, 1860 (IPC) — Section 120B
High Courts24 Jul 1979Allowed
Panna Singh Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 622
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 516APenal Code, 1860 (IPC) — Section 290
High Courts24 Jul 1979Dismissed
Ram Kumar and another Vs Om Nandan and others
Allahabad High Court · (1979) 07 AHC CK 0035
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 100, 101, 102Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(e), 25
High Courts24 Jul 1979
Rash Vs State
Allahabad High Court · (1979) ACR 460
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 3, 9Penal Code, 1860 (IPC) — Section 395