High Courts21 Aug 1979Dismissed
Jagdish Chandra Verma Vs Neetam Kumari
Allahabad High Court · (1979) AWC 754
Criminal Procedure Code, 1973 (CrPC) — Section 178, 482Penal Code, 1860 (IPC) — Section 494, 495
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,618 of 5,024
High Courts21 Aug 1979Dismissed
Om Prakash Vs Bhagwati Devi and others
Allahabad High Court · (1979) 08 AHC CK 0041
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
High Courts21 Aug 1979Allowed
Ratan Singh and others Vs State of Uttar Pradesh and others
Allahabad High Court · (1979) 08 AHC CK 0039
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 20, 3, 4Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10(2), 48, 9A(2)
High Courts20 Aug 1979Allowed
Ram Ratan Vs State
Allahabad High Court · (1979) 08 AHC CK 0042
Penal Code, 1860 (IPC) — Section 343, 363, 365
High Courts20 Aug 1979Dismissed
Ahmad Khan Vs City Board, Shahjahanpur and others
Allahabad High Court · (1979) 08 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Section 10, 9Uttar Pradesh Municipal Board Services (Inquiry, Punishment and Termination of Services) Rules, 1960 — Rule 10Uttar Pradesh Municipalities Act, 1916 — Section 326, 74
High Courts20 Aug 1979
Kunj Behari Lal Lalta Prasad Vs Income Tax Officer and Others
Allahabad High Court · (1983) 144 ITR 583
Income Tax Act, 1961 — Section 271(1)
High Courts18 Aug 1979Allowed
Madhusudan Vs State
Allahabad High Court · (1980) ACR 299
Penal Code, 1860 (IPC) — Section 324, 326
High Courts18 Aug 1979Partly Allowed
Brij Ratan Lal Bhoop Kishore and Another Vs Addl. Commissioner of Income Tax
Allahabad High Court · (1980) 14 CTR 68 : (1983) 139 ITR 906 : (1980) 4 TAXMAN 100
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50Income Tax Act, 1961 — Section 182, 183, 222, 77, 77(1)
High Courts18 Aug 1979Dismissed
Bireshwar Mookerji and Others Vs Inspecting Assistant Commissioner of Wealth Tax and Others
Allahabad High Court · (1982) 135 ITR 29
Wealth Tax Act, 1957 — Section 16A, 16A(1), 16A(3), 16A(5), 16A(6)
High Courts18 Aug 1979Dismissed
Commissioner of Income Tax Vs L.H. Sugar Factories and Oil Mills (P.) Ltd.
Allahabad High Court · (1980) 123 ITR 598
High Courts18 Aug 1979Dismissed
Raj Narain Jain Vs Firm Sukha Nand Ram Narain and Others
Allahabad High Court · AIR 1980 All 78
Transfer of Property Act, 1882 — Section 108, 40Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)
High Courts18 Aug 1979Allowed
Gaya Prasad Vs State
Allahabad High Court · (1979) AWC 761
Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(2), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 18, 9
High Courts18 Aug 1979
Surendra Singh Chopra Vs Smt. Tajinder Kaur
Allahabad High Court · (1979) ACR 450
High Courts18 Aug 1979
Madan Singh and Others Vs State
Allahabad High Court · (1979) ACR 482
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 307, 34
High Courts16 Aug 1979Dismissed
Commissioner, Sales Tax Vs Guru Prasad Shyam Babu
Allahabad High Court · (1980) 45 STC 430
Central Sales Tax Act, 1956 — Section 14, 9
High Courts16 Aug 1979
Khushi Ram Vs State
Allahabad High Court · (1979) ACR 480
Penal Code, 1860 (IPC) — Section 307, 34
High Courts13 Aug 1979Allowed
Chandra Prakash Gupta Vs State of U.P. and Others
Allahabad High Court · (1979) ACR 492
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 397(2), 397(3), 399
High Courts13 Aug 1979
P.N. Banerjee Vs Commissioner of Wealth-tax
Allahabad High Court · (1980) 125 ITR 658 : (1980) 3 TAXMAN 71
Wealth Tax Act, 1957 — Section 18
High Courts10 Aug 1979Allowed
Mahboob Ahmad Vs District Judge, Saharanpur and others
Allahabad High Court · (1979) 08 AHC CK 0040
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts09 Aug 1979Disposed Of
Rang Bahadur Vs State
Allahabad High Court · (1979) AWC 670 : (1980) CriLJ 246
Motor Vehicles Act, 1988 — Section 130