High Courts08 Aug 1979Dismissed

Satya Prakash Vs State

Allahabad High Court · (1980) ACR 227

Prevention of Food Adulteration Act, 1954 — Section 16, 23, 7Prevention of Food Adulteration Rules, 1955 — Rule 44
High Courts03 Aug 1979Allowed

Kesar Singh Vs State of U.P.

Allahabad High Court · (1979) ACR 416

Prevention of Food Adulteration Act, 1954 — Section 11, 13(1), 13(2), 13(2A), 14APrevention of Food Adulteration Rules, 1955 — Rule 9, 9A
High Courts03 Aug 1979

Mata Bhikh and Others Vs State

Allahabad High Court · (1980) CriLJ 575

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 195, 447Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176