High Courts23 Jul 1979Allowed
Smt. Vaidehi Kuar Vs Banshu and Others
Allahabad High Court · AIR 1979 All 413
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,621 of 5,024
High Courts23 Jul 1979Allowed
Narain Swarup Jain Vs State of U.P.
Allahabad High Court · (1980) 45 STC 471
Income Tax Act, 1961 — Section 28
High Courts23 Jul 1979Allowed
Nand Kishore Vs Lila
Allahabad High Court · (1979) 07 AHC CK 0033
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(c)
High Courts23 Jul 1979
A.P.S. Cold Storage and Ice Factory Vs Commissioner of Income Tax
Allahabad High Court · (1979) 119 ITR 709
High Courts23 Jul 1979
Ram Prasad Sharma Vs Commissioner of Income Tax
Allahabad High Court · (1979) 119 ITR 867
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 250(1)Income Tax Rules, 1962 — Rule 46A
High Courts23 Jul 1979Dismissed
Fakruddin Vs State
Allahabad High Court · (1979) 07 AHC CK 0005
Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 10, 12, 12(1), 28B(4), 7(1)
High Courts20 Jul 1979Allowed
Ram Autar Ashok Kumar Vs Commissioner of Sales Tax
Allahabad High Court · (1980) 45 STC 366
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 11(8)
High Courts20 Jul 1979Allowed
Kamla Singh Vs Babu Ram and others
Allahabad High Court · (1979) 07 AHC CK 0050
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(4A), 3(4B), 44, 5(1)(a)Uttar Pradesh Land Revenue Act, 1901 — Section 28
High Courts20 Jul 1979Allowed
Savitri Devi Vs Kanhaiya
Allahabad High Court · (1979) 07 AHC CK 0049
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1Evidence Act, 1872 — Section 21, 61Transfer of Property Act, 1882 — Section 111
High Courts19 Jul 1979Allowed
Smt. Chandrawati Vs District Judge and Others
Allahabad High Court · (1979) AWC 632
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)
High Courts19 Jul 1979Dismissed
Radha Kishan Vs State
Allahabad High Court · (1979) ACR 498
Penal Code, 1860 (IPC) — Section 324, 326
High Courts19 Jul 1979Dismissed
Krishna Industrial Corpn. (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1979) 119 ITR 656
High Courts19 Jul 1979Allowed
Smt. Kanta Devi Jain Vs Addl. Distt. and Sessions Judge and Others
Allahabad High Court · (1979) AWC 543
Rent Control Act, 1972 — Section 12, 12(3), 16, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts19 Jul 1979Dismissed
Commissioner, Sales Tax Vs Deoki Nandan Pandey
Allahabad High Court · (1980) 45 STC 145
Uttar Pradesh Sales Tax Act, 1948 — Section 11, 2(e1)
High Courts18 Jul 1979Disposed Off
Makhbu Lal Ayodhya Prasad Vs Commissioner of Income Tax
Allahabad High Court · (1979) 13 CTR 173 : (1979) 120 ITR 346
Income Tax Act, 1961 — Section 184(7)
High Courts18 Jul 1979Allowed
Smt. Sampat Devi and Others Vs Smt. Santosh Kumari and Others
Allahabad High Court · (1979) AWC 601
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts18 Jul 1979Allowed
Addl. Commissioner of Income Tax Vs Ram Prakash
Allahabad High Court · (1980) 121 ITR 774
Income Tax Act, 1961 — Section 271(1)
High Courts18 Jul 1979
U.P. Glass Works Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1979) 119 ITR 658 : (1979) 2 TAXMAN 460
Income Tax Act, 1961 — Section 145(1), 43(2)
High Courts18 Jul 1979Allowed
Lakhmi Chandra and Others Vs Bankey Lal
Allahabad High Court · (1979) 07 AHC CK 0013
Evidence Act, 1872 — Section 90(2)Uttar Pradesh Tenancy Act, 1926 — Section 180, 183, 59, 99Uttar Pradesh Tenancy Act, 1939 — Section 99
High Courts18 Jul 1979
Jai Dutt Vs State of U.P.
Allahabad High Court · (1979) ACR 496
Penal Code, 1860 (IPC) — Section 279, 337